High Courts20 Jul 2000Allowed
Rattan Kaur Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0108
Evidence Act, 1872 — Section 65
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 53 of 89
High Courts20 Jul 2000
Jamna Auto Industries Ltd. Vs Modern Steel Ltd.
Punjab And Haryana At Chandigarh · (2001) 104 CompCas 296
Companies Act, 1956 — Section 433, 434, 483
High Courts20 Jul 2000
H.P.H.C. Ltd. Vs Pioneer Engineer Construction Co.
Punjab And Haryana At Chandigarh · (2001) 1 ICC 238 : (2000) 4 RCR(Civil) 1
High Courts20 Jul 2000
Tarseem Lal Vs Chairman, Improvement Trust
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 762
Civil Procedure Code, 1908 (CPC) — Section 47Land Acquisition Act, 1894 — Section 23(2), 28
High Courts20 Jul 2000Allowed
Narain Dass (through his L.R.S.) Vs Jai Kishan
Punjab And Haryana At Chandigarh · (2000) 126 PLR 786 : (2000) 4 RCR(Civil) 272
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts20 Jul 2000Dismissed
Man Singh Vs Financial Commissioner, Haryana and others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0042
High Courts20 Jul 2000
Mahender and others Vs Phulla and
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 198
Land Acquisition Act, 1894 — Section 18, 30, 4, 6
High Courts20 Jul 2000Dismissed
Gurdip Singh and others Vs Manmohan Singh and others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 338 : (2000) 4 RCR(Civil) 19
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Jul 2000
Punjab State Electricity Board Vs Bimal Kumar
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0025
Constitution of India, 1950 — Article 14, 16
High Courts20 Jul 2000Dismissed
Gurdip Singh Vs Manmohan Singh and Others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Jul 2000
State of Punjab Vs Dasondha Singh
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0010
Punjab Police Rules, 1934 — Rule 12.21, 16.24
High Courts20 Jul 2000Allowed
Rattan Kaur Vs Amar Singh and others
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 233 : (2000) 3 RCR(Civil) 698
Evidence Act, 1872 — Section 65
High Courts20 Jul 2000
Satish Kumar Vijra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0004
Constitution of India, 1950 — Article 226
High Courts19 Jul 2000
Manohar Lal Sikri Vs The Punjab National Bank
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0157
Constitution of India, 1950 — Article 226, 227
High Courts19 Jul 2000Dismissed
Smt. Chahi Vs Rajinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 20 : (2000) 4 RCR(Civil) 256
Administration of Evacuee Property Act, 1950 — Section 10Easements Act, 1882 — Section 15, 4Limitation Act, 1963 — Section 25
High Courts19 Jul 2000
Indraj @ India Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 461 : (2000) 3 RCR(Criminal) 621
High Courts19 Jul 2000
Ram Lal Vs Ram Kundi and Dharamasthan Society
Punjab And Haryana At Chandigarh · (2000) 126 PLR 802
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10AEast Punjab Urban Rent Restriction Act, 1949 — Section 15(6)
High Courts19 Jul 2000Allowed
Darka Vs Hardewa
Punjab And Haryana At Chandigarh · (2000) 126 PLR 805
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Succession Act, 1925 — Section 214
High Courts19 Jul 2000Dismissed
Manohar and others Vs Financial Commissioner, Haryana and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 124
Punjab Tenancy Act, 1887 — Section 77
High Courts19 Jul 2000Dismissed
Bhatinda Chemicals Ltd. Vs The Addl. Dist. Judge and Others
Punjab And Haryana At Chandigarh · (2001) 1 ACC 614 : (2001) ACJ 1354 : AIR 2000 P&H 312 : (2001) 1 CivCC 432 : (2000) 4 RCR(Civil) 18 : (2001) 1 RCR(Civil) 16 : (2001) 1 RCR(Civil) 449
Motor Vehicles Act, 1988 — Section 174