High Courts13 Jul 2000
Labhu Ram Vs The Tribunal
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 39
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 55 of 89
High Courts13 Jul 2000Dismissed
Ram Kishan and Another Vs Jai Narain and Others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0169
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts13 Jul 2000
Gurdev Singh Vs Hardev Singh
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 525 : (2001) 1 ILR (P&H) 152 : (2001) 1 RCR(Civil) 36
High Courts13 Jul 2000Dismissed
Veerumal Monga and Sons Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 158
Central Sales Tax Act, 1956 — Section 15, 5(3)Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 41
High Courts13 Jul 2000
Hari Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 159 : (2000) 4 RCR(Criminal) 186
High Courts13 Jul 2000
Parduman Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 269
High Courts13 Jul 2000
Balkar Singh Vs Senior Superintendent of Police, Ferozepur
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 689
High Courts13 Jul 2000Dismissed
Ram Kishan and another Vs Jai Narain and others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 462 : (2000) 3 RCR(Civil) 659
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts13 Jul 2000
Punjab Cooperative Bank Ltd. Vs Union of India and another
Punjab And Haryana At Chandigarh · AIR 2001 P&H 1 : (2000) 2 ILR (P&H) 404 : (2001) 1 RCR(Civil) 154
Banking Regulation Act, 1949 — Section 45, 45(1), 45(2), 45(4), 45(6)Constitution of India, 1950 — Article 136, 14, 226
High Courts13 Jul 2000
Bhawani Shankar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 LJR 82 : (2000) 4 RCR(Civil) 388
High Courts13 Jul 2000
Bhuna Co-operative Sugar Mill Ltd., Bhuna Vs Mohinder Singh and another
Punjab And Haryana At Chandigarh · (2001) 90 FLR 179 : (2001) 1 LLJ 494 : (2000) 126 PLR 548
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Jul 2000
Sardool Singh Vs The Financial Commissioner, Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 37 : (2001) 1 RCR(Civil) 448
Constitution of India, 1950 — Article 226
High Courts13 Jul 2000
Brij Mohan alias Bajja Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 438 : (2000) 4 RCR(Criminal) 412
High Courts13 Jul 2000Dismissed
C. Bhalla and Brothers Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 178
Haryana General Sales Tax Act, 1973 — Section 39, 39(5)
High Courts13 Jul 2000
Union of India (UOI) Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 645
Land Acquisition Act, 1894 — Section 23(8A)
High Courts13 Jul 2000
The Official Liquidator Vs M/s. Jindal Ice Factory
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 38
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 6, Order 9 Rule 13
High Courts13 Jul 2000
Kehar Singh Vs Chief Canal Officer and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 197
High Courts13 Jul 2000
Surinder Kapoor Vs Sandhya Rani
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 79 : (2001) 2 CivCC 79 : (2001) 2 DMC 248 : (2001) 2 RCR(Civil) 43
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 24
High Courts12 Jul 2000Allowed
Anil Garg Vs Dhingra Construction Company
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 752
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Jul 2000Allowed
Hakam Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 112
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2