High Courts12 Jul 2000Dismissed
Punjab Tourism Corporation Ltd. Vs Parkash Chand Goyal
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 661
Arbitration Act, 1940 — Section 33
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 56 of 89
High Courts12 Jul 2000
Anant Lal and others Vs Chanan Dass and another
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 199
High Courts12 Jul 2000Dismissed
Gopal Clothing Co. Ltd. Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2001) 90 FLR 143 : (2001) 2 LLJ 311
Industrial Disputes Act, 1947 — Section 25F
High Courts12 Jul 2000Dismissed
Saras Paper Pack Vs Shyam Sunder Arora
Punjab And Haryana At Chandigarh · AIR 2000 P&H 278 : (2000) 2 ILR (P&H) 351 : (2000) 4 RCR(Civil) 100 : (2000) 2 RCR(Rent) 245
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115
High Courts12 Jul 2000
Sat Pal Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 489
High Courts12 Jul 2000
Sub-major, J. S. Randhawa Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0066
Central Reserve Police Force Rules, 1955 — Rule 105
High Courts12 Jul 2000Dismissed
Ashok Kumar Goyal Vs Anita Goyal
Punjab And Haryana At Chandigarh · (2000) 126 PLR 796
Hindu Marriage Act, 1955 — Section 13
High Courts12 Jul 2000
Piara Singh Vs Smt. Vidhya Wati
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0029
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10
High Courts12 Jul 2000Allowed
Shri Naresh Chandra and Another Vs Shri Mahavir Singh and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 671
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts12 Jul 2000Dismissed
State of Haryana Vs Karan Singh
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0012
Constitution of India, 1950 — Article 226
High Courts11 Jul 2000
M/s. S. S. Fasteners Vs Satya Paul Verma
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 755
Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 13, 16, 34, 36, 5
High Courts11 Jul 2000Allowed
Nazar Singh Vs Dhanna Singh and others
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 583
High Courts11 Jul 2000
Vinod Kumar and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0196
Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Jul 2000Dismissed
Life Insurance Corporation of India Vs Dera Samadh Baba Sarv Viapi and Others
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 129 : (2000) 126 PLR 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, 115
High Courts11 Jul 2000Dismissed
Pritam Chand and Another Vs Manga Ram and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 807 : (2000) 4 RCR(Civil) 266
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(2), 115
High Courts11 Jul 2000
Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Shiv Rice and General Mills and Another
Punjab And Haryana At Chandigarh · AIR 2000 P&H 333 : (2001) 1 CivCC 659 : (2001) 1 ILR (P&H) 511 : (2000) 4 RCR(Civil) 270
Arbitration Act, 1940 — Section 46, 47Arbitration and Conciliation Act, 1996 — Section 1, 34, 8(3)
High Courts11 Jul 2000
S.S. Fasteners Vs Satya Paul Verma
Punjab And Haryana At Chandigarh · AIR 2000 P&H 301 : (2000) 126 PLR 598
Arbitration and Conciliation Act, 1996 — Section 16, 34, 36, 5Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts11 Jul 2000
Shibu alias Shiv Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 500
High Courts11 Jul 2000
Sukha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 630
High Courts11 Jul 2000
Ram Sarup Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2000) 4 ICC 355 : (2000) 3 LJR 401 : (2000) 3 RCR(Civil) 619