High Courts11 Jul 2000
Ved Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 57 of 89
High Courts11 Jul 2000Dismissed
Union of India (UOI) Vs Harbans Singh Tuli and Sons Builders (P) Ltd.
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 397 : (2000) 126 PLR 484 : (2000) 4 RCR(Civil) 365
Arbitration Act, 1940 — Section 13Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15
High Courts11 Jul 2000
Sewa Panthi Addan Shahi Vs Sanjiv Kumar and others
Punjab And Haryana At Chandigarh · (2000) 4 ICC 358 : (2000) 3 LJR 375 : (2000) 3 RCR(Civil) 644
High Courts11 Jul 2000Dismissed
Yag Dutt Sharma Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 672
High Courts11 Jul 2000Dismissed
Bhairo Parshad Vs Karam Chand and another
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 519
Limitation Act, 1963 — Section 5
High Courts11 Jul 2000Allowed
Kashmir Singh Vs Tana and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 276 : (2001) 2 CivCC 457 : (2000) 2 ILR (P&H) 336 : (2000) 126 PLR 653 : (2000) 4 RCR(Civil) 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(1), Order 21 Rule 35(2)
High Courts11 Jul 2000Dismissed
Ami Lal Vs Umrao Singh
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 702
High Courts11 Jul 2000
Oriental Bank of Commerce Vs Sirsa Industries and Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 701
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts10 Jul 2000Allowed
Jagdish and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 1 DMC 288 : (2000) 4 RCR(Criminal) 237
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Jul 2000
P.M.D. Enterprises Vs Doaba Co-operative Milk Producers Union Ltd.
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 386
High Courts10 Jul 2000Allowed
P.N. Verma Vs The Chairman, FCI and Others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 423
Constitution of India, 1950 — Article 311(2)Food Corporation of India Staff Regulations, 1971 — Regulation 54, 58, 59, 59(2)
High Courts10 Jul 2000
Amarjeet Singh Vs Financial Commissioner Appeal II
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 449
Constitution of India, 1950 — Article 16, 226
High Courts08 Jul 2000Dismissed
Mool Chand Vs Shri Ram Gir and another
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Rent) 452
High Courts07 Jul 2000
Jia Lal (died) through LRs. Vs Sumer Singh (Died through LRs.)
Punjab And Haryana At Chandigarh · (2001) 1 LJR 382 : (2000) 4 RCR(Civil) 659
High Courts07 Jul 2000
M/s. Saraswati Rice and General Mills Vs Wazir Chand
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 34 : (2001) 1 RCR(Civil) 125
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6
High Courts07 Jul 2000
Punjab State and another Vs Rattan Singh
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0115
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 8
High Courts07 Jul 2000
Ujagar Singh (died) by LRs. Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 244 : (2001) 1 LJR 465 : (2000) 4 RCR(Civil) 342
High Courts07 Jul 2000Allowed
Housing Board Haryana Vs Ram Nath and Others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 101 : (2000) 126 PLR 772 : (2000) 4 RCR(Civil) 296
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Haryana Housing Board Act, 1971 — Section 67
High Courts07 Jul 2000Allowed
Bimla Devi and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (2001) 1 ACC 589 : (2001) ACJ 1429 : (2000) 4 RCR(Civil) 385
Motor Vehicles Act, 1988 — Section 166
High Courts07 Jul 2000
Gulab Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 485