High Courts05 Jul 2000
S.R. Udyog Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0142
Haryana General Sales Tax Act, 1973 — Section 39, 39(1), 39(5), 40
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 59 of 89
High Courts05 Jul 2000Allowed
Rajbir Singh and another Vs Tej Pal and others
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 604
Haryana Relief of Agricultural Indebtedness Act, 1989 — Section 2(h)
High Courts05 Jul 2000
Jagjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 631
High Courts05 Jul 2000
Sarvo and others Vs Sunil Dewan and others
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 486
High Courts05 Jul 2000Allowed
Biru Ram Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2000) 126 PLR 378 : (2000) 4 RCR(Civil) 561
Land Acquisition Act, 1894 — Section 23
High Courts04 Jul 2000Dismissed
Gram Panchayat Village Kolar Khurd Vs The Additional Director, Consolidation, Punjab and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 246
High Courts04 Jul 2000Allowed
Pritam Singh and Others Vs Additional Director of Consolidation and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 632 : (2000) 4 RCR(Civil) 320
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 6Transfer of Property Act, 1882 — Section 52
High Courts04 Jul 2000Dismissed
Lal Chand and Others Vs The Sub Divisional Officer (Civil)-cum-Assistant Collector Ist Grade and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 532
High Courts04 Jul 2000
Ram Kanvar Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 505 : (2000) 3 RCR(Civil) 550
Registration Act, 1908 — Section 17
High Courts04 Jul 2000
Edward Ganj Public Welfare Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0123
Companies Act, 1956 — Section 237
High Courts04 Jul 2000Dismissed
Narinder Pal Singh Bindra Vs Harminder Kaur Dhindsa and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 596 : (2000) 2 RCR(Rent) 229
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Jul 2000
A.S. Fuels Pvt. Ltd. and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 126 STC 48
Haryana General Sales Tax Act, 1973 — Section 13BHaryana General Sales Tax Rules, 1975 — Rule 28A, 28A(10), 28A(8), 28A(9)
High Courts04 Jul 2000
Sarbnidhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0026
Constitution of India, 1950 — Article 226
High Courts04 Jul 2000Allowed
M/s. Sai Beverages (P) Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0017
High Courts04 Jul 2000
State of Haryana Vs Rang Rao
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 259 : (2000) 4 RCR(Civil) 466
High Courts03 Jul 2000Allowed
Jangir Singh Vs M/s. Prem Motors
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 491 : (2000) 3 RCR(Civil) 525
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts03 Jul 2000
Ajaib Singh Vs Oriental Bank of Commerce
Punjab And Haryana At Chandigarh · AIR 2000 P&H 328 : (2001) 1 RCR(Civil) 106
High Courts03 Jul 2000
Jangir Singh Vs M/s Prem Motors
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0185
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts03 Jul 2000Dismissed
Des Raj Vs Smt. Surinder
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 30 : (2000) 3 RCR(Civil) 416
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Jul 2000Allowed
Bhoruka Power Corporation Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 245 : (2000) 2 ILR (P&H) 298 : (2000) 126 PLR 444 : (2000) 3 RCR(Civil) 691
Constitution of India, 1950 — Article 14, 299