High Courts01 Jun 2000Allowed

Jagbir Singh Vs Gajjan Singh

Punjab And Haryana At Chandigarh · (2001) 1 CivCC 20 : (2000) 4 RCR(Civil) 232

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts31 May 2000Dismissed

Hari Singh Vs Harbhajan Singh and Another

Punjab And Haryana At Chandigarh · AIR 2001 P&H 108 : (2001) 3 CivCC 152 : (2001) 1 CivCC 351 : (2000) 2 ILR (P&H) 416 : (2000) 126 PLR 553 : (2000) 3 RCR(Civil) 526

Civil Procedure Code, 1908 (CPC) — Section 47 , 96Limitation Act, 1963 — Article 136