High Courts31 May 2000
Ram Kaur Vs Narvail Singh
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0051
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 62 of 89
High Courts31 May 2000Dismissed
Sumesh Gupta Vs Smt. Shamila Gupta
Punjab And Haryana At Chandigarh · (2000) 126 PLR 248 : (2000) 2 RCR(Rent) 202
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts31 May 2000Allowed
Municipal Corporation Vs Smt. Motia Devi and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 607
Punjab Civil Services Rules — Rule 3.16
High Courts31 May 2000
Sarwan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 4280 : (2000) 4 RCR(Criminal) 422
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts31 May 2000Dismissed
Sarovar Singh and others Vs Budh Singh and others
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 457
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts31 May 2000Dismissed
Tej Kaur Vs Sarwan Singh
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 13 : (2000) 3 RCR(Civil) 408
Registration Act, 1908 — Section 17
High Courts31 May 2000
Rajinder Ghai Vs The Chandigarh Housing Board
Punjab And Haryana At Chandigarh · (2000) 126 PLR 438
High Courts31 May 2000
Devinder Dev Vs Krishan Lal
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 341
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 May 2000
State of Haryana Vs Bhawani Sahai
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 225 : (2001) 1 ICC 300 : (2000) 4 RCR(Civil) 198
High Courts30 May 2000
Court on its Own Motion Vs Union of India and others
Punjab And Haryana At Chandigarh · (2001) CriLJ 225 : (2000) 2 ILR (P&H) 288 : (2001) 1 RCR(Civil) 203 : (2000) 4 RCR(Criminal) 123
Constitution of India, 1950 — Article 324, 327, 74Criminal Procedure Code, 1973 (CrPC) — Section 190, 197Penal Code, 1860 (IPC) — Section 171, 171(A), 171(C), 171(F), 21
High Courts30 May 2000Allowed
Mrs. Manju Dhawan Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2000) 126 PLR 338 : (2000) 4 RCR(Civil) 196
High Courts30 May 2000
Angrez Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0132
Constitution of India, 1950 — Article 226
High Courts30 May 2000
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 648
High Courts30 May 2000
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 634
High Courts30 May 2000
Hanso Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 238 : (2000) 3 RCR(Criminal) 348
High Courts30 May 2000
State of Punjab Vs Amar Nath Aggarwal Const.(Pvt.) Ltd.
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 422
High Courts30 May 2000
P.C. Bahal Vs Gurmail Singh
Punjab And Haryana At Chandigarh · (2000) 4 ICC 474 : (2000) 3 LJR 12 : (2000) 3 RCR(Civil) 348
High Courts30 May 2000
Viday Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 Crimes 89 : (2000) 3 RCR(Criminal) 431
High Courts30 May 2000Dismissed
Tej Ram and Others Vs Parshotam Dass
Punjab And Haryana At Chandigarh · (2000) 126 PLR 570 : (2000) 2 RCR(Rent) 83
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(7)
High Courts29 May 2000Dismissed
Haryana Urban Development Authority Vs Partap Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 829 : (2000) 4 RCR(Civil) 617
Haryana Urban Development Authority Act, 1977 — Section 50