High Courts29 May 2000
Balwinderpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 756
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 63 of 89
High Courts29 May 2000Dismissed
State of Punjab Vs Amrit Lal Chopra
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 419
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 May 2000Allowed
Ved Parkash and Others Vs Raj Rani Singla and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 254 : (2000) 126 PLR 489 : (2000) 4 RCR(Civil) 276 : (2001) 1 RCR(Civil) 203 : (2000) 4 RCR(Criminal) 123
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts26 May 2000
Balwinder Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 92 : (2000) 3 RCR(Civil) 229
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts26 May 2000Dismissed
Romesh Chander Vs The Land Acquisition Collector and Another
Punjab And Haryana At Chandigarh · (2000) 126 PLR 360
Land Acquisition Act, 1894 — Section 23
High Courts26 May 2000
Nand Singh Vs Shankar Dass and Another
Punjab And Haryana At Chandigarh · AIR 2000 P&H 294 : (2001) 4 CivCC 334 : (2000) 2 ILR (P&H) 453 : (2000) 126 PLR 750 : (2000) 3 RCR(Civil) 325
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 11
High Courts26 May 2000
Surinder Singh Kwatra Vs Sukhwinder Singh
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 161 : (2000) 3 CivCC 477 : (2000) 4 RCR(Criminal) 203
High Courts26 May 2000
Jagdish Kumar alias Dadu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 213
High Courts26 May 2000
Rekh Bahadur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 FJCC 493 : (2006) 3 RCR(Criminal) 816
High Courts26 May 2000
Kaka Singh Vs Sinder Pal Singh
Punjab And Haryana At Chandigarh · (2000) 4 ICC 166 : (2000) 3 RCR(Civil) 228
High Courts26 May 2000
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 ICC 639 : (2000) 4 RCR(Civil) 578
High Courts26 May 2000Partly Allowed
International Publishers Vs Union Territory and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 260 : (2000) 126 PLR 579 : (2000) 3 RCR(Civil) 621
Capital of Punjab (Development and Regulation) (Service of Notice) Rules, 1974 — Rule 1Capital of Punjab (Development and Regulation) Act, 1952 — Section 2, 4(1), 8AChandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 5, 6, 6A, 9, 9(2)
High Courts26 May 2000
Sh. Gurbax Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 550
High Courts26 May 2000Dismissed
Ram Sarup (Deceased) and Others Vs Raj Dulari and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 466 : (2000) 126 PLR 619 : (2000) 3 RCR(Civil) 588
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts26 May 2000
Kartar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0027
High Courts25 May 2000
Sukhdev Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0168
Constitution of India, 1950 — Article 226, 227Pension Regulations for Army, 1961 — Regulation 173
High Courts25 May 2000
Pawan Kumar and another Vs Land Acquisition Collector and others
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 598
Land Acquisition Act, 1984 — Section 18, 23, 23(1, 4, 6
High Courts25 May 2000
Hav C.L. Piara Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0165
Constitution of India, 1950 — Article 226, 227
High Courts25 May 2000
Smt. Pushpa Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 225
Constitution of India, 1950 — Article 14, 16, 226, 309Haryana Aided Schools (Security of Service) Act, 1971 — Section 4Haryana Aided Schools (Security of Service) Rules, 1974 — Rule 10, 2, 5, 6
High Courts25 May 2000Dismissed
Makhan Singh Vs Kashmir Singh and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 647
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, 148 , 151