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Punjab And Haryana At Chandigarh judgments, 2000

1,778 judgments · page 65 of 89

High Courts18 May 2000Allowed

Prem Sardana Vs Savitri Devi

Punjab And Haryana At Chandigarh · (2001) 1 CivCC 519 : (2000) 126 PLR 401 : (2000) 3 RCR(Civil) 320

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6
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High Courts18 May 2000Dismissed

Chander Kanta Vs Monika

Punjab And Haryana At Chandigarh · (2000) 126 PLR 706

Central Civil Services (Pension) Rules, 1972 — Rule 50(6), 51Central Provident Fund (Central Service) Rules, 1960 — Rule 2
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High Courts18 May 2000Allowed

Omkar Singh Vs Nirmal

Punjab And Haryana At Chandigarh · (2000) 126 PLR 361 : (2000) 3 RCR(Civil) 218

Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 10Punjab Tenancy Act, 1887 — Section 77(3)
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