High Courts17 May 2000Dismissed
Shivalik Const. Co. Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 377 : (2000) 126 PLR 738 : (2000) 3 RCR(Civil) 355
Arbitration Act, 1940 — Section 30, 33
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 66 of 89
High Courts17 May 2000
State of Punjab and others Vs Sutlej Const.Co.
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 327
High Courts17 May 2000
Hukam Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 195
High Courts16 May 2000
Pakhar Ram Vs Punjab State Electricity Board, Patiala
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0169
Penal Code, 1860 (IPC) — Section 309
High Courts16 May 2000
Pepsu Road Transport Corporation, Patiala Vs Hari Ram
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0166
Constitution of India, 1950 — Article 16, 39
High Courts16 May 2000
S. N. Goenka and Co. (P) Ltd. (International Division) Vs Sharomani Alloys and Steel Castings (P) Ltd.
Punjab And Haryana At Chandigarh · (2000) 3 CompLJ 423
COMPANIES ACT, 1956 — Section 433, 434, 439
High Courts16 May 2000Dismissed
S. Gurmukh Singh Vs Sukhcharanjit Kaur
Punjab And Haryana At Chandigarh · (2000) 126 PLR 304 : (2000) 1 RCR(Rent) 584
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts16 May 2000
Pritam Dass Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 539
High Courts16 May 2000
Lal Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 635 : (2000) 3 RCR(Criminal) 419
High Courts16 May 2000
Matroo Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 747 : (2000) 3 RCR(Criminal) 339
High Courts16 May 2000
Mohini Chitkara Vs The Chief Secretary of Govt. Haryana, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0018
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 10, 4
High Courts16 May 2000Allowed
Sarabjit Kaur Vs Hardeep Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 520
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 9
High Courts16 May 2000
Pepsu Road Transport Corporation Vs Hari Ram
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0005
High Courts15 May 2000
Nahar Singh and others Vs Kaka Singh
Punjab And Haryana At Chandigarh · (2000) 4 ICC 464 : (2000) 3 LJR 134 : (2000) 3 RCR(Civil) 310
High Courts15 May 2000
Nanak Cnand Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 726
Haryana Urban Development Authority Act, 1977 — Section 17(5)
High Courts15 May 2000Dismissed
Mohinder Singh Vs Lachhman Singh
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 689
High Courts12 May 2000
Jagdeep Singh Vs Chand Kaur etc.
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 581
High Courts12 May 2000
Junior Engineer Vs Satya Narain
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 573
High Courts12 May 2000
State of Punjab Vs Sham Lal
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 686
High Courts12 May 2000Dismissed
Vijay Cooperative Group Housing Society Ltd. Gurgaon Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0013
Constitution of India, 1950 — Article 226, 227