High Courts26 Jul 2000

Balbir Singh Wasu Vs Parbandhak Committee Gurdwara Sahib

Punjab And Haryana At Chandigarh · AIR 2001 P&H 49 : (2000) 2 ILR (P&H) 370 : (2001) 1 RCR(Civil) 287

Capital of Punjab (Development and Regulation) Act, 1952 — Section 4Capital of Punjab (Development and Regulation) Rules, 1973 — Rule 20Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Jul 2000

Sumitar Kaur Vs General Public and another

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 165 : (2001) 1 DMC 592 : (2001) 1 RCR(Civil) 644

Hindu Marriage Act, 1955 — Section 17, 5Penal Code, 1860 (IPC) — Section 494, 495Succession Act, 1925 — Section 372