High Courts09 Aug 2000Dismissed
Workman Netar Prakash Kashyap Vs Director of Local Bodies and Others
Punjab And Haryana At Chandigarh · (2002) 92 FLR 395 : (2000) 3 LLJ 22
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 47 of 89
High Courts09 Aug 2000Dismissed
Manmohan Singh and others Vs Financial Commissioner, Revenue, Punjab and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 413
High Courts09 Aug 2000
Sher Singh since Deceased Vs Soran since Deceased through his LRs.
Punjab And Haryana At Chandigarh · (2000) 126 PLR 703 : (2000) 4 RCR(Civil) 682
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Aug 2000Dismissed
Chand Rattan Newar Vs Shayam Rattan Newar
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 642 : (2000) 4 RCR(Criminal) 416
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Aug 2000
Mewa Singh Vs Baldev Krishan
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 70
Punjab Land Revenue Act, 1887 — Section 111
High Courts08 Aug 2000
Madan Lal Vs Chandra Mohan
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 122 : (2001) 1 RCR(Rent) 531
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 6 Rule 17
High Courts08 Aug 2000
Nav Bharat Rice and General Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 124 STC 665
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 30
High Courts08 Aug 2000
Harnek Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 215
High Courts08 Aug 2000
Pawan Kumar Vs Director General Prisons, Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 617 : (2000) 4 RCR(Criminal) 239
High Courts08 Aug 2000
State of Punjab Vs Gurjit Singh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 420
High Courts08 Aug 2000
Ramesh Kumar Verma Vs State Bank of India and others
Punjab And Haryana At Chandigarh · (2001) 1 PLJ 20 : (2000) 4 RCR(Civil) 435
High Courts08 Aug 2000Allowed
Ram Niwas Vs Jai Ram alias Tej Ram
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 379 : (2000) 3 RCR(Civil) 738
Punjab Pre-emption Act, 1913 — Section 15(1)(b)
High Courts08 Aug 2000
State of Punjab Vs Tarlok Singh
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0030
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311
High Courts07 Aug 2000Dismissed
Municipal Committee Vs Adarsh Industries and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 833 : (2000) 4 RCR(Civil) 490
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Aug 2000
Pirthipal Singh Vs Gurdev Singh and another
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0180
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts07 Aug 2000
Sitara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 176 : (2000) 4 RCR(Criminal) 446
High Courts07 Aug 2000Dismissed
Pirthipal Singh Vs Gurdev Singh and Another
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 24 : (2000) 4 RCR(Civil) 203
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts05 Aug 2000
Maya Devi Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 98
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 21
High Courts05 Aug 2000
Executive Engineer and Others Vs Yoginder Sarin and Another
Punjab And Haryana At Chandigarh · (2000) 126 PLR 813 : (2000) 4 RCR(Civil) 430
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts04 Aug 2000
Sadhu Ram Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0227
Commissions of Inquiry Act, 1952 — Section 3