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Punjab And Haryana At Chandigarh judgments, 2000

1,778 judgments · page 35 of 89

High Courts11 Sept 2000

Dalip Jerath Vs Shalini Jerath

Punjab And Haryana At Chandigarh · (2002) 1 DMC 589 : (2001) 4 RCR(Civil) 572

Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 13, 13
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High Courts11 Sept 2000

Jagjit Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 185

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 23(1), 3(1), 3(2)
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High Courts11 Sept 2000

Satbir Vs Barfo

Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 595

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts11 Sept 2000Dismissed

Brij Mohan Vs The Presiding Officer

Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0033

Constitution of India, 1950 — Article 226Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 10
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High Courts08 Sept 2000

Darshan Gir Vs Surjit Kaur

Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 146 : (2001) 1 RCR(Civil) 371

Civil Procedure Code, 1908 (CPC) — Section 115, 148, 151
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