High Courts18 Sept 2000Dismissed
Tarsem Singh Vs Dr. Vivek puri
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Rent) 693
East Punjab Urban Rent Restriction Act, 1949 — Section 13(A)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 33 of 89
High Courts18 Sept 2000Allowed
Nirmal Singh Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 74
High Courts18 Sept 2000
Ashok Kumar Vs Presiding Officer, Labour Court, Jalandhar and others
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0060
Civil Procedure Code, 1908 (CPC) — Section 11, 9Industrial Disputes Act, 1947 — Section 2
High Courts15 Sept 2000
Harmohinder Singh Vs Cooperation Minister, Punjab
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 176
Constitution of India, 1950 — Article 226Punjab Co-operative Societies Act, 1961 — Section 13, 13(8), 50, 57(1), 58
High Courts15 Sept 2000
Shaminder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0179
High Courts15 Sept 2000
Dalip Singh and others Vs Bachan Singh (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 391
Transfer of Property Act, 1882 — Section 53
High Courts15 Sept 2000Dismissed
Ram Singh Vs Jaggar Singh
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 397 : (2001) 2 CivCC 218 : (2000) 4 RCR(Civil) 637
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts15 Sept 2000
Gurdev Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 655
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts15 Sept 2000
Bakshi Ram Tiwari Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0129
Civil Procedure Code, 1908 (CPC) — Section 16, 20Transfer of Property Act, 1882 — Section 53
High Courts15 Sept 2000
Pohu Ram Vs Land Acquisition Collector and another
Punjab And Haryana At Chandigarh · (2001) 1 ICC 547 : (2001) 1 LJR 492 : (2000) 4 RCR(Civil) 534
High Courts15 Sept 2000
S. Harmandar Singh and another Vs Co-operation Minister, Punjab Civil Secretariat, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 27 : (2000) 2 PLJ 599 : (2001) 2 RCR(Civil) 291
High Courts15 Sept 2000
Vinod Tayal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 601 : (2001) 1 ICC 504 : (2001) 1 LJR 457 : (2002) 1 LLR 677 : (2001) 1 PLJ 36 : (2000) 4 RCR(Civil) 709
High Courts15 Sept 2000
Nirbhaya Singh Vs Waryam Singh
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 481 : (2001) 1 Marr.LJ 527 : (2000) 4 RCR(Criminal) 290
High Courts15 Sept 2000
Karnail Singh Vs Sohan
Punjab And Haryana At Chandigarh · (2001) 1 LJR 579 : (2000) 4 RCR(Civil) 635
High Courts15 Sept 2000Partly Allowed
Bansi Rice Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 297 : (2002) 127 STC 218
Haryana General Sales Tax Act, 1973 — Section 25(5), 40(1)
High Courts15 Sept 2000
Som Nath Khem Chand and Others Vs O.P. Bhiana, Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (2001) 165 CTR 217
Income Tax Act, 1961 — Section 271D, 276DD
High Courts15 Sept 2000
Kumar Rice Mills Vs Punjab State Civil Supplies Corporation
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 250
Arbitration Act, 1940 — Section 34
High Courts15 Sept 2000
Dr. Vinod Kumar Sharma Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0047
Constitution of India, 1950 — Article 226Forest Service (Appointment by Promotion) Regulations, 1966 — Regulation 8Indian Forest Service (Cadre) Rules, 1966 — Rule 8, 9, 9
High Courts15 Sept 2000
Bakhtawar Singh Vs P.O. Central Govt. Industrial Tribunal-cum-Labour Court
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0029
Constitution of India, 1950 — Article 226
High Courts15 Sept 2000
Ravi Kumar Vs Presiding Officer, Labour Court, Patiala
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0012
Industrial Disputes Act, 1947 — Section 10, 11B