High Courts14 Sept 2000
Keshwa Nand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0180
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 34 of 89
High Courts14 Sept 2000Dismissed
State of Haryana and Others Vs Sheikhpura Coop. L/C Society Limited and Another
Punjab And Haryana At Chandigarh · (2000) 126 PLR 723
Arbitration Act, 1940 — Section 30
High Courts14 Sept 2000Dismissed
State of Haryana Vs Kalu Ram and another
Punjab And Haryana At Chandigarh · (2000) 3 LLJ 24
Constitution of India, 1950 — Article 226
High Courts14 Sept 2000
Subey Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 160
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)
High Courts14 Sept 2000
Joginder Dass Vs Ram Tirath and others
Punjab And Haryana At Chandigarh · (2001) 1 ICC 549 : (2000) 4 RCR(Civil) 535
High Courts14 Sept 2000Dismissed
Commissioner of Income Tax Vs Dhillon Rice Mills
Punjab And Haryana At Chandigarh · (2002) 256 ITR 447
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts14 Sept 2000
SPRING DALE EDUCATION SOCIETY Vs UNION OF INDIA and Others
Punjab And Haryana At Chandigarh · (2001) 163 CTR 537
Income Tax Act, 1961 — Section 132Societies Registration Act, 1860 — Section 11, 12
High Courts14 Sept 2000Allowed
Sugan Chand Jain Vs R.K. Chopra and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 811 : (2000) 4 RCR(Civil) 426
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts14 Sept 2000
Spring Dale Education Society Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2001) 163 CTR 537
Income Tax Act, 1961 — Section 132, 132(1), 132(8), 132(9A)
High Courts14 Sept 2000
Padma Wadhawan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0050
Constitution of India, 1950 — Article 226
High Courts14 Sept 2000
Nicks India Tools, Ludhiana Vs Presiding Officer, Labour Court, Ludhiana Ram Surat Vs Presiding Officer, Labour Court, Ludhiana
Punjab And Haryana At Chandigarh · (2002) 93 FLR 904
Constitution of India, 1950 — Article 226
High Courts14 Sept 2000
Municipal Council, Gurgaon Vs Presiding Officer, Labour Court, Gurgaon
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0007
Constitution of India, 1950 — Article 226
High Courts13 Sept 2000
Punjab Water Supply and Sewerage Board Vs Presiding Officer, Labour Court, Bhatinda
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0187
Industrial Disputes Act, 1947 — Section 25(G), 25(H)
High Courts13 Sept 2000
Darshan Singh Maini Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0140
Punjab Civil Services Rules — Rule 5.32
High Courts13 Sept 2000
Sita Ram Vs Assistant Registrar, Co-op. Societies
Punjab And Haryana At Chandigarh · (2001) 2 LJR 730 : (2002) 1 LLR 87 : (2001) 1 PLJ 73 : (2000) 4 RCR(Civil) 700
High Courts13 Sept 2000Dismissed
Sunil Kumar Masih Vs Lal Chand
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 273 : (2000) 4 RCR(Civil) 597
High Courts13 Sept 2000
Druckgrafen India Limited Vs Haryana State Consumer Disputes Redressed
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 427 : (2001) 1 RCR(Civil) 234
Constitution of India, 1950 — Article 227, 54Consumer Protection Act, 1986 — Section 17, 2, 22, 27Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 16, 22(1), 22(5)
High Courts13 Sept 2000
Mukhtar Singh Vs Register, Co-op. Societies, Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 304
Constitution of India, 1950 — Article 226
High Courts12 Sept 2000
Baldev Singh Giani Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2001) 168 CTR 252 : (2001) 248 ITR 266
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 143(3), 144A, 147, 148
High Courts12 Sept 2000
Jai Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 158
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3, 4, 6