High Courts08 Sept 2000
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 358
Punjab Co-operative Societies Act, 1961 — Section 27(1) , 68
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 36 of 89
High Courts08 Sept 2000
Surjit Kaur Vs Nachhattar Singh
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 405 : (2001) 2 ILR (P&H) 134 : (2001) 1 RCR(Civil) 67
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 41 Rule 27Evidence Act, 1872 — Section 65
High Courts08 Sept 2000
Baljit Kaur Vohra and Others Vs Dr. Vikramjit Singh Vohra and Others
Punjab And Haryana At Chandigarh · (2003) 115 CompCas 194 : (2000) 126 PLR 683 : (2004) 50 SCL 693
Companies Act, 1956 — Section 10E, 10F
High Courts08 Sept 2000
Om Partap Vs Chuhria Ram
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 363 : (2001) 2 CivCC 363 : (2000) 2 CurLJ 485 : (2001) 1 ICC 158 : (2001) 1 LJR 477 : (2002) 2 LLR 120 : (2001) 1 PLJ 589 : (2001) 1 PLR 8 : (2001) 1 RCR(Civil) 18
High Courts08 Sept 2000
Reena Kumari Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 Marr.LJ 261 : (2001) 1 Marr.LJ 2 : (2000) 4 RCR(Civil) 438
High Courts08 Sept 2000
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 248
Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 1(2), 2, 5
High Courts08 Sept 2000
Ajay Malik, Excise and Taxation Officer, Gurgaon Vs State of HARYANA Arvind Malhan Vs State of HARYANA
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0041
Constitution of India, 1950 — Article 14, 16, 226
High Courts07 Sept 2000
Punjab State of Civil Supplies Corporation Limited Vs Harmail Singh and another
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 308 : (2001) 1 RCR(Civil) 634
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 2 Rule 2, 115
High Courts07 Sept 2000
Nirvans Cooperative Housing Building Society Ltd. Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 759
Constitution of India, 1950 — Article 226, 227
High Courts07 Sept 2000
Amarjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 292 : (2000) 4 RCR(Criminal) 628
High Courts07 Sept 2000
Subash Chugh & Co. Vs Girnar Fibres Ltd.
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 480
High Courts07 Sept 2000
Naresh Kumar Vs Surinder Singh
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 580 : (2001) 3 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts07 Sept 2000
Parminder Kaur Vs Punjab School Education Board
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0063
Constitution of India, 1950 — Article 226Memorandum of Association and Rules and Regulations of National Open School Society — Rule 10(9)Punjab School Education Board (Matriculation Examination) Regulations, 1988 — Regulation 6
High Courts06 Sept 2000
Sher Singh Vs Financial Commissioner, Revenue, Punjab
Punjab And Haryana At Chandigarh · (2001) 3 CCC 288 : (2001) 3 CivCC 288 : (2001) 4 ICC 305 : (2001) 1 LJR 139 : (2001) 2 PLJ 122 : (2001) 2 PLR 755 : (2001) 1 RCR(Civil) 314
High Courts06 Sept 2000
Surjit Singh Vs Gurdev Kaur
Punjab And Haryana At Chandigarh · (2001) 1 LJR 129 : (2000) 4 RCR(Civil) 418
High Courts06 Sept 2000
Mukand Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0171
Constitution of India, 1950 — Article 226
High Courts06 Sept 2000Dismissed
K.P. Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 126 PLR 711
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts06 Sept 2000
Ved Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0100
Constitution of India, 1950 — Article 226
High Courts06 Sept 2000
Hazara Singh Vs The Commissioner, Jullundur Division, Jullundhar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 86
Constitution of India, 1950 — Article 226 , 227Punjab Package Deal Properties (Disposal) Act, 1976 — Section 18Punjab Package Deal Properties (Disposal) Rules, 1976 — Rule 6(6)
High Courts06 Sept 2000
Mansha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0054
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 310