High Courts09 Oct 2000
Rakesh Kumar Arora Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2001) 2 ACC 570 : (2002) ACJ 1246 : (2001) 1 RCR(Civil) 107
Motor Vehicles Act, 1988 — Section 149(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 27 of 89
High Courts09 Oct 2000
Pooja Khanna Vs Panjab University
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0094
Constitution of India, 1950 — Article 226
High Courts09 Oct 2000Allowed
R.K. Thukral Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) CriLJ 1046
Essential Commodities Act, 1955 — Section 7Fertiliser (Control) Order, 1985 — Section 19(1)
High Courts09 Oct 2000
National Horticulture Board Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2001) 253 ITR 12
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10, 143, 156, 199, 206C
High Courts09 Oct 2000
Sonia Kumar Vs Dr. Harshit Kumar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 96
Divorce Act, 1869 — Section 18, 19Hindu Marriage Act, 1955 — Section 13
High Courts06 Oct 2000
Roshan Lal Vs Kamlesh
Punjab And Haryana At Chandigarh · (2001) 1 DMC 658 : (2001) 1 RCR(Civil) 49
Hindu Marriage (Amendment) Act, 1956 — Section 12(1), 13, 13(1), 23
High Courts06 Oct 2000
Dhram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0081
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Oct 2000
Kishan Chand Arora Vs O.P. Arora
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 184
Criminal Procedure Code, 1973 (CrPC) — Section 397 , 482Penal Code, 1860 (IPC) — Section 120B, 420, 463, 464, 465
High Courts06 Oct 2000
Bharto Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 565
Motor Vehicles Act, 1988 — Section 166
High Courts06 Oct 2000Allowed
Ram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0017
Constitution of India, 1950 — Article 226Haryana Canal and Drainage Act, 1974 — Section 17, 20
High Courts05 Oct 2000
Ex-Sepoy Balbir Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0129
Army Rules, 1954 — Rule 13(3), 173Constitution of India, 1950 — Article 226, 227Pension Regulations for Army, 1961 — Regulation 136, 146
High Courts05 Oct 2000
State of Haryana and another Vs Shiv Charan and another
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0115
Industrial Disputes Act, 1947 — Section 25
High Courts05 Oct 2000
Nain Dev Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2003) ACJ 716 : (2001) 1 RCR(Civil) 361
Motor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 160, 163
High Courts05 Oct 2000
Jagdish Rai @ Jagdish Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 188
Constitution of India, 1950 — Article 21Opium Act, 1878 — Section 9
High Courts05 Oct 2000
Nawab Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 740
High Courts05 Oct 2000
Jagdish Kumari Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 260
Constitution of India, 1950 — Article 226, 227
High Courts05 Oct 2000
N.K.Jain Vs C.B.I.
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 304 : (2000) 4 RCR(Criminal) 428
High Courts05 Oct 2000
State of Punjab Vs Ram Chand
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 817
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts05 Oct 2000
Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0027
Constitution of India, 1950 — Article 226
High Courts04 Oct 2000
Jaspal Singh Vs Superintending Engineer, Public Health Circle
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0123
Industrial Disputes Act, 1947 — Section 10