High Courts12 Oct 2000
Ram Phal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 99 : (2001) 1 ILR (P&H) 306 : (2001) 1 RCR(Civil) 146
Constitution of India, 1950 — Article 12, 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 25 of 89
High Courts12 Oct 2000
Om Parkash Mann Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0078
High Courts12 Oct 2000
Abhinav Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 413 : (2001) 1 RCR(Civil) 91
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 47
High Courts12 Oct 2000
Prem Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 460
Constitution of India, 1950 — Article 14, 32Haryana Urban Development Authority Act, 1977 — Section 18Land Acquisition Act, 1894 — Section 11, 4, 5, 6
High Courts12 Oct 2000
State of Punjab and another Vs Som Pal and another
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0029
Constitution of India, 1950 — Article 226, 227
High Courts11 Oct 2000Allowed
M.M. Dyeing and Finishing Mills Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2001) 73 ECC 670 : (2002) 141 ELT 342
Central Excises and Salt Act, 1944 — Section 35F, 35KConstitution of India, 1950 — Article 226
High Courts11 Oct 2000
Roshan Lal Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0131
Punjab Civil Services Regulations — Regulation 16, 18Punjab Civil Services Rules — Rule 18, 6
High Courts11 Oct 2000
Rajinder Singh Vs Rajinder Kaur
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 170 : (2001) 2 RCR(Civil) 15
Hindu Marriage Act, 1955 — Section 24, 9
High Courts11 Oct 2000
B.D. Sahni Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0104
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7(6)
High Courts11 Oct 2000
M/s. Sehgal Knitwears Vs M/s. Shreshth International
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 373
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts11 Oct 2000
M/s. Miscro Grain Steels Vs Presiding Officer, Labour Court-cum-Industrial
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0089
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts11 Oct 2000
Mm Dyeing and Finishing Mills (P) Ltd. Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2001) 94 ECR 404
Central Excises and Salt Act, 1944 — Section 35F
High Courts11 Oct 2000
Punjab State Civil Supplies Corporation Ltd. Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 48
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts11 Oct 2000
Nikhil Sharma Vs A.N.Bhardwaj
Punjab And Haryana At Chandigarh · (2001) 2 ICC 406 : (2001) 1 LJR 365 : (2001) 1 PLR 610 : (2001) 1 RCR(Civil) 76
High Courts11 Oct 2000
Gopal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 601
Penal Code, 1860 (IPC) — Section 304
High Courts11 Oct 2000
Om Parkash Vs Haryana State
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 271
High Courts11 Oct 2000
Punjab State Civil Supplies Corporation Limited Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0051
High Courts11 Oct 2000
Nikhil Sharma Vs A.N. Bhardwaj
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 361
High Courts11 Oct 2000
Sher Shingh and others Vs Daryao Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 127
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts11 Oct 2000
Bansi Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0002
Constitution of India, 1950 — Article 14, 220, 226, 227