High Courts10 Oct 2000
Dr. Shelly Jetly Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0133
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 26 of 89
High Courts10 Oct 2000
All India Allahabad Bank Employees Steering Committee Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0130
Industrial Disputes Act, 1947 — Section 10(1)
High Courts10 Oct 2000
Haryana Land Reclamation and Development Corporation Limited Vs Rajbir Singh
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0126
Civil Procedure Code, 1908 (CPC) — Section 35Constitution of India, 1950 — Article 12, 311Food Corporation of India Staff Regulations, 1971 — Regulation 15, 15(3), 7
High Courts10 Oct 2000
Ganesh Dutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 122
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 25
High Courts10 Oct 2000
Amandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 LLJ 893
Apprenticeship Rules, 1991 — Rule 6Constitution of India, 1950 — Article 14, 16
High Courts10 Oct 2000Allowed
Balbir Kaur Vs Smt. Jit Kaur and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 124
Penal Code, 1860 (IPC) — Section 306, 34
High Courts10 Oct 2000
Punjab State Civil Supplies Corporation Ltd. Vs Presiding Officer, Labour Court, Gurdaspur
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0116
Industrial Disputes Act, 1947 — Section 11
High Courts10 Oct 2000
Balbir Kaur Vs Jit Kaur and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 124 : (2001) 1 RCR(Civil) 148
Guardians and Wards Act, 1890 — Section 7Penal Code, 1860 (IPC) — Section 306, 34
High Courts10 Oct 2000
Harpreet Singh Bawa Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 441
High Courts10 Oct 2000
The New India Assurance Co. Ltd. Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 14
High Courts10 Oct 2000
Damodar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0088
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 33(2)
High Courts10 Oct 2000
Kanwal Kishore Jerath Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 227 : (2000) 4 RCR(Criminal) 600
High Courts10 Oct 2000
State of Punjab Vs Bakhtawar Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 585
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts10 Oct 2000Dismissed
Kartar Kaur Vs Baljit Singh and others
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0040
High Courts10 Oct 2000
Swatanter Kumar Singal, Executive Engineer Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0036
Constitution of India, 1950 — Article 226
High Courts10 Oct 2000
Punjab State Electricity Board Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0022
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts10 Oct 2000
Dr. (Mrs.) Kumud Dharwal Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 2001 P&H 139 : (2001) 1 RCR(Civil) 765
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 33
High Courts09 Oct 2000
Bhupinder Singh Vs Baba Farid University of Health Sciences
Punjab And Haryana At Chandigarh · AIR 2001 P&H 102 : (2001) 2 RCR(Civil) 246
Punjab University Regulations — Regulation 12Punjabi University Ordinance for MBBS examination — Regulation 26(B)
High Courts09 Oct 2000
State Transport Commissioner, Haryana Vs Nafe Singh
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0132
Industrial Disputes Act, 1947 — Section 11
High Courts09 Oct 2000
Anil Kumar Vs Kurukshetra University and others
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0107
Constitution of India, 1950 — Article 14, 16, 226, 227