High Courts04 Oct 2000Dismissed

Ishwar Singh Vs Singh Ram

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 830

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5 , Order 38 Rule 5(1), Order 39 Rule 5
High Courts03 Oct 2000Allowed

Buta Ram Vs Veeru Ram alias Beeru Ram

Punjab And Haryana At Chandigarh · AIR 2001 P&H 127 : (2001) 2 CivCC 461 : (2001) 2 ILR (P&H) 209 : (2001) 4 RCR(Civil) 159

Hindu Minority and Guardianship Act, 1956 — Section 7
High Courts03 Oct 2000

State of Punjab Vs Sucha Singh

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 181

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts03 Oct 2000

Kupil Dev Aggarwal Vs Rajni

Punjab And Haryana At Chandigarh · (2001) 1 CivCC 432 : (2001) 1 RCR(Civil) 16

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 23, 23(1), 24