High Courts29 Sept 2000
M/s. S.J. Knitting and Finishing Mills (P) Ltd. Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0193
Employees State Insurance Act, 1948 — Section 75, 85
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 29 of 89
High Courts29 Sept 2000
Udesh Kumar Vs The Presiding Officer, Labour Court, Ambala
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0186
Industrial Disputes Act, 1947 — Section 25
High Courts29 Sept 2000
Shri Jainendra Public School Vs The Presiding Officer, Labour Court, Ambala
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0185
Industrial Disputes Act, 1947 — Section 2
High Courts29 Sept 2000
Mohinder Singh Vs Sohan Singh
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0165
Constitution of India, 1950 — Article 227
High Courts29 Sept 2000
Smt. Khazani Vs Ram Kishan
Punjab And Haryana At Chandigarh · AIR 2001 P&H 129 : (2001) 2 CivCC 311 : (2001) 1 ILR (P&H) 319 : (2001) 1 RCR(Civil) 129
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 17(1)
High Courts29 Sept 2000
M/s. Bhagwan Dass and Sons Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 99
Arbitration Act, 1940 — Section 20
High Courts29 Sept 2000
M/s Naresh Department Store Vs Chandigarh Administration and others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 197 : (2001) 1 RCR(Civil) 195
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 11Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts29 Sept 2000
Ajmer Singh (Ex. Sigmn) Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0137
Constitution of India, 1950 — Article 226
High Courts29 Sept 2000
Satwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 615 : (2000) 4 RCR(Criminal) 607
High Courts29 Sept 2000
N.K.Jain Vs C.B.I.through Superintendent of Police, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 492 : (2000) 4 RCR(Criminal) 789
High Courts29 Sept 2000Dismissed
Gurera Gas Cylinders Pvt. Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2003) 180 CTR 159
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts29 Sept 2000
Ashok Kumar Singhal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) CriLJ 1043 : (2001) 1 RCR(Criminal) 347
Penal Code, 1860 (IPC) — Section 120, 406, 409
High Courts29 Sept 2000
Gurera Gas Cylinders (P) Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2002) 258 ITR 170
Income Tax Act, 1961 — Section 143, 147, 148, 154, 80I
High Courts29 Sept 2000
Ralla Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 2001 P&H 135
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts29 Sept 2000
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0049
Constitution of India, 1950 — Article 226 , 227Punjab Civil Services Rules — Rule 17A, 3.17
High Courts29 Sept 2000
Satish Kumar Vs Gurbir Singh Ghuman
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 453
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 15 , 151Transfer of Property Act, 1882 — Section 52
High Courts29 Sept 2000
Gopal Krishan Chatrath Vs Bar Council of India
Punjab And Haryana At Chandigarh · AIR 2001 P&H 41 : (2001) 1 ILR (P&H) 426
Advocates Act, 1961 — Section 49, 49(1), 7, 7(1)Bar Council of India Rules, 1975 — Rule 2(1)Constitution of India, 1950 — Article 14, 21, 30
High Courts29 Sept 2000
Ralla Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 135 : (2001) 1 LJR 481 : (2001) 1 PLJ 160 : (2001) 1 PLR 628 : (2001) 1 RCR(Civil) 32
High Courts28 Sept 2000
HC Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0189
Constitution of India, 1950 — Article 311Punjab Police Rules, 1934 — Rule 13.1, 13.18, 13.4(2), 13.8(2), 16.24
High Courts28 Sept 2000
Sukhdev Singh Vs Chhinder Pal Kaur
Punjab And Haryana At Chandigarh · (2001) 2 DMC 172 : (2001) 1 RCR(Civil) 5
Criminal Procedure Code, 1973 (CrPC) — Section 125, 488Hindu Marriage Act, 1955 — Section 11, 12, 12(2), 13, 16