High Courts31 Oct 2000
Ram Raj Vs Presiding Officer, Labour Court, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0009
Industrial Disputes Act, 1947 — Section 33(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 23 of 89
High Courts31 Oct 2000Dismissed
Commissioner of Income Tax Vs M.M. Rice Mills
Punjab And Haryana At Chandigarh · (2002) 253 ITR 17
Income Tax Act, 1961 — Section 145, 145(1), 260A, 271(1)
High Courts30 Oct 2000
Vishal Vs Guru Jambheshwar University, Hissar
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0139
Constitution of India, 1950 — Article 226
High Courts30 Oct 2000
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 344
High Courts30 Oct 2000
Haryana State Electricity Board Vs M/s. Bhupindra Steels Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 422
Arbitration Act, 1940 — Section 34
High Courts30 Oct 2000
Ghulla Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0035
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts30 Oct 2000
State of Punjab Vs Jagan Singh Jagan Singh Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0025
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11
High Courts30 Oct 2000
State of Punjab Vs Hansa Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 775
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Oct 2000
Balraj Malhotra Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 339
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 38 Rule 5, Order 39 Rule 5, 115
High Courts30 Oct 2000
M/s. Super Industrial Corporation Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 489
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Oct 2000Dismissed
Executive Engineer Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0008
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25
High Courts20 Oct 2000
Ram Dyal Pahuja Vs Punjab State Leather Development Corporation
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0136
Constitution of India, 1950 — Article 14, 226, 311, 311, 311(2)Punjab State Leather Development Corporation Ltd. Service (Amendment) Rules, 1997 — Rule 1.4.1, 1.4.11, 1.4.3, 1.4.8, 10
High Courts20 Oct 2000Dismissed
Mani Ram Vs Umrao Singh
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0135
Contempt of Courts Act, 1971 — Section 2Haryana Canal and Drainage Act, 1974 — Section 17, 18(1), 20
High Courts20 Oct 2000
Isher Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 229
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts20 Oct 2000Dismissed
Prem Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0046
Land Acquisition Act, 1894 — Section 4
High Courts20 Oct 2000
Nathi Ram Vs Puran Chand
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 139
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 152Specific Relief Act, 1963 — Section 6
High Courts19 Oct 2000
Luxmi Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 178
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 190, 200, 482Penal Code, 1860 (IPC) — Section 142, 147, 148, 149, 323
High Courts19 Oct 2000
Harbhajan Kaur Vs Punjab State
Punjab And Haryana At Chandigarh · (2001) 2 ACC 419 : (2001) 1 RCR(Civil) 487
High Courts19 Oct 2000
Bal Ram Jakhar Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2001) 169 CTR 283 : (2001) 250 ITR 393
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1), 147, 148
High Courts18 Oct 2000Dismissed
Puran Singh Vs Registrar General, Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0147