High Courts31 Oct 2000
Commissioner of Income Tax Vs Nitin Kumar
Punjab And Haryana At Chandigarh · (2001) 167 CTR 433 : (2001) 248 ITR 478 : (2001) 118 TAXMAN 651
Income Tax Act, 1961 — Section 143(1), 148, 260A, 69
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 22 of 89
High Courts31 Oct 2000
Anil Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0143
Constitution of India, 1950 — Article 226
High Courts31 Oct 2000
Wazir Singh Vs Managing Director, M/s Tarn Taran Co-op. Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0141
Industrial Disputes Act, 1947 — Section 2, 25
High Courts31 Oct 2000
Nand Kishore Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0140
Constitution of India, 1950 — Article 226, 227
High Courts31 Oct 2000
Gurbachan Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2002) 1 ACC 666 : (2002) ACJ 666 : (2001) 1 RCR(Civil) 307
High Courts31 Oct 2000
Rajender Kumar Saini Vs Municipal Committee, Hisar
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 82 : (2001) 128 PLR 657 : (2001) 1 RCR(Civil) 305
High Courts31 Oct 2000Dismissed
Rajinder Kumar Saini Vs Municipal Committee, Hisar
Punjab And Haryana At Chandigarh · (2001) 128 PLR 657
High Courts31 Oct 2000
Ex. Signalman Surinder Pal Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0105
Constitution of India, 1950 — Article 226, 227
High Courts31 Oct 2000
Jaswinder Kaur Vs Gurdip Singh
Punjab And Haryana At Chandigarh · (2001) 2 DMC 263
Hindu Marriage Act, 1955 — Section 13(1), 13B
High Courts31 Oct 2000Dismissed
Chief Administrator, Haryana Urban Development Authority Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 12
Industrial Disputes Act, 1947 — Section 25F
High Courts31 Oct 2000
The Bahadurpur Cooperative Agricultural Service Society Limited Vs The Persiding Officer, Labour Court, Bhatinda
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0090
Constitution of India, 1950 — Article 14, 226
High Courts31 Oct 2000Partly Allowed
Surjit Singh Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 333(2)
Industrial Disputes Act, 1947 — Section 10
High Courts31 Oct 2000
Gurcharanjeet, Committee Executive Member, Environment and Health Protection Society Vs S.K.Tuteja
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 396
High Courts31 Oct 2000
Ghyanshyam Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 371 : (2000) 4 RCR(Criminal) 771
High Courts31 Oct 2000
Bhupinder Singh Vs Harbhajan Kaur
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0041
Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 13(A)
High Courts31 Oct 2000
Kaithal Co-operative Sugar Mills Ltd. Vs Presiding Officer, Labour Court, Ambala
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0037
Industrial Disputes Act, 1947 — Section 11, 25
High Courts31 Oct 2000
Ram Kishore Malik Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0026
Constitution of India, 1950 — Article 226
High Courts31 Oct 2000
Commissioner of Income Tax Vs Satinder Kumar
Punjab And Haryana At Chandigarh · (2001) 169 CTR 325 : (2001) 250 ITR 484 : (2002) 120 TAXMAN 470
Income Tax Act, 1961 — Section 143(1), 148, 260A, 69
High Courts31 Oct 2000
Paras Rice Mills, Dharam Paul, Vishwa Pal and Paras Cold Storage and Ice Factory and Others Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2001) 248 ITR 353
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 132, 132(1), 132(10), 132(12), 132(1A)
High Courts31 Oct 2000
Grover Nursing Home Vs Income Tax Officer and Others
Punjab And Haryana At Chandigarh · (2001) 167 CTR 509 : (2001) 248 ITR 493
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131(1), 132(1), 139, 142(1), 143(1)