High Courts02 Nov 2000
Jatinder Walia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 391 : (2000) 4 RCR(Criminal) 623
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 21 of 89
High Courts02 Nov 2000
Harjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 311
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 148, 149, 307, 324, 325
High Courts02 Nov 2000
Raj Rani Vs Rakesh Kumar Goyal
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 28
Contempt of Courts Act, 1971 — Section 10Hindu Marriage Act, 1955 — Section 13
High Courts02 Nov 2000Allowed
Amrik Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0089
Punjab Co-operative Societies Act, 1961 — Section 27
High Courts02 Nov 2000
Parminder Singh Sandhu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 74 : (2001) 3 RCR(Civil) 121 : (2001) 3 RCR(Civil) 149
Constitution of India, 1950 — Article 226, 227Electricity (Supply) Act, 1948 — Section 49, 79
High Courts02 Nov 2000
Haryana Tourism Corporation Ltd. and another Vs Bodh Raj Gupta and another
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 402
Arbitration Act, 1940 — Section 11, 12, 14, 17, 30
High Courts02 Nov 2000
Baba Farid University Vs Amandeep Kaur Gill
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0037
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Dentists (Amendment) Act, 1993 — Section 10A, 10B
High Courts01 Nov 2000Allowed
Shangare Singh Vs Punjab Agro Industries Corporation Ltd., Ludhiana
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0264
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts01 Nov 2000Allowed
Karam Kaur (died) Vs Dalip Singh (dead) through LRs.
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 9 : (2001) 4 RCR(Civil) 361
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9
High Courts01 Nov 2000Allowed
State of Haryana Vs Commissioner, Hisar Division
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0251
Constitution of India, 1950 — Article 226Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 5, 9
High Courts01 Nov 2000
Dinesh Rai Vs Presiding Officer, Labour Court and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0238
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts01 Nov 2000
Raman Kumar Vs Panjab University
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0236
Constitution of India, 1950 — Article 226 , 227Punjabi University Patiala Regulation — Volume II — Regulation 10, 11, 15
High Courts01 Nov 2000
Narinder Kaur Vs Varjinder Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 470
Civil Procedure Code, 1908 (CPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 406, 494, 498
High Courts01 Nov 2000
Ashok Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 597
Criminal Procedure Code, 1973 (CrPC) — Section 401, 421, 441, 445, 446Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts01 Nov 2000
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 DMC 684 : (2001) 1 RCR(Criminal) 357
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304 B, 498 A
High Courts01 Nov 2000
Ram Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 36
High Courts01 Nov 2000
Sanjeev Kumar Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0072
Industrial Disputes Act, 1947 — Section 2
High Courts01 Nov 2000
Des Raj Vs Thapar Institute of Engineering and Technology
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0068
Constitution of India, 1950 — Article 226, 227
High Courts01 Nov 2000Allowed
Sanjeev Kumar Gupta Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (2001) 89 FLR 483 : (2001) 2 ILR (P&H) 27 : (2001) 2 LLJ 35
Industrial Disputes Act, 1947 — Section 2
High Courts01 Nov 2000
Ram Sarup Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 486
Civil Procedure Code, 1908 (CPC) — Section 115