High Courts03 Nov 2000
Agricultural Engineering Mazdoor Union Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0193
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 20 of 89
High Courts03 Nov 2000
Jaipal Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0182
Constitution of India, 1950 — Article 226, 227
High Courts03 Nov 2000
Punjab Housing Development Board Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 216
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Nov 2000
Chameli and Others Vs Mukesh and Others
Punjab And Haryana At Chandigarh · (2002) 3 ACC 650
Motor Vehicles Act, 1988 — Section 165, 2, 95
High Courts03 Nov 2000
S.K. Arora, Assistant Engineer, Punjab State Agricultrual Marketing Board, Ferozepur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0160
Constitution of India, 1950 — Article 226, 227, 311(2)Punjab Agricultural Produce Markets Act, 1961 — Section 30, 33, 42
High Courts03 Nov 2000
Dev Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 313
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)
High Courts03 Nov 2000
B.P. Dhandha Vs Ram Saran Bhatia
Punjab And Haryana At Chandigarh · (2002) 1 PLJ 106 : (2002) 3 RCR(Civil) 596
High Courts03 Nov 2000
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 452 : (2000) 4 RCR(Criminal) 624
High Courts03 Nov 2000Allowed
Smt. Chameli and Others Vs Mukesh and Others
Punjab And Haryana At Chandigarh · (2002) 3 ACC 650 : (2002) ACJ 1344 : AIR 2001 P&H 123
Motor Vehicles Act, 1988 — Section 165, 2(28), 2(44)
High Courts03 Nov 2000Allowed
Ashwani Kaushal Vs Chandigarh Administration and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0102
Constitution of India, 1950 — Article 226
High Courts03 Nov 2000
Inder Singh Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 247
Punjab New Capital (Periphery) Control Act, 1952 — Section 11, 11(1), 12, 12(2), 5
High Courts03 Nov 2000
Kamal Kant Vs Jain Mandir Parath Nath
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0085
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13, Order 9 Rule 7Land Acquisition Act, 1894 — Section 4
High Courts03 Nov 2000
Brig. (Retd.) S.N. Gulati Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0082
Constitution of India, 1950 — Article 226, 227
High Courts03 Nov 2000
Dr. Rohit Aggarwal and others Vs State of Punjab Dr. Shailja Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 2001 P&H 184 : (2001) 1 RCR(Civil) 1011
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 20, 20(1)
High Courts03 Nov 2000Dismissed
Gurdeep Singh Vs K.K. Dikshit
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 52
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Nov 2000
Continental Devices India Ltd., Chandigarh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 11
Constitution of India, 1950 — Article 226
High Courts03 Nov 2000
Ram Pal Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2001) 168 CTR 641 : (2001) 248 ITR 634 : (2002) 121 TAXMAN 184
Constitution of India, 1950 — Article 226, 227Income Tax (Certificate Proceedings) Rules, 1962 — Rule 16, 4, 67, 86Income Tax Act, 1961 — Section 2, 2(44), 220(2)
High Courts02 Nov 2000
Mukand Lal Vs Labour Court Punjab
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0216
Constitution of India, 1950 — Article 226
High Courts02 Nov 2000
Inertia Industries Ltd. Vs Haryana State Co-op. Supply and Marketing Federation Ltd.
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 319
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts02 Nov 2000
Rattan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0157