High Courts20 Feb 1998Dismissed
Mela Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 260 : (1998) 119 PLR 406 : (1998) 2 RCR(Civil) 124
Land Acquisition Act, 1894 — Section 17(2), 4, 5A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 69 of 83
High Courts20 Feb 1998Dismissed
Sh. Ranbir Singh Vs Financial Commissioner and Secretary to Government Haryana, Revenue Department, Civil Secretariat and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 202
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 4
High Courts20 Feb 1998
Vidya Bagaria Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 619
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2, 3Customs Act, 1962 — Section 111, 113, 14, 2, 2(33)
High Courts20 Feb 1998
M/s. Rajaram Corn Products (Punjab) Ltd. Vs F. Lal Kansal and another
Punjab And Haryana At Chandigarh · (1998) CriLJ 3126 : (1998) 2 RCR(Civil) 195
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12
High Courts20 Feb 1998
Ram Lal etc. Vs Udmi Ram etc.
Punjab And Haryana At Chandigarh · (1998) 120 PLR 295 : (1998) 2 RCR(Civil) 240
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts19 Feb 1998Dismissed
The Panchkula Urban Co-operative Bank Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 235 : (1998) 4 RCR(Civil) 129
High Courts19 Feb 1998
Dr. Ravinder Singh Vs Dayanand Medical College and Hospital and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 187
Constitution of India, 1950 — Article 14
High Courts19 Feb 1998Allowed
Gram Panchayat Vs Kanshi Ram and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 96 : (1998) 2 RCR(Civil) 300
Haryana Common Purposes Land (Eviction and Rent Recovery) Act, 1985 — Section 3Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 3
High Courts18 Feb 1998Dismissed
Banwari Lal and Others Vs Attar Chand (Deceased) represented by L.Rs. and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 607 : (1998) 3 RCR(Civil) 223
Administration of Evacuee Property Act, 1950 — Section 2Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Feb 1998
Karambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 129 : (1998) 2 RCR(Criminal) 684
High Courts18 Feb 1998
Nishan Singh Vs Bharat Industry Works
Punjab And Haryana At Chandigarh · (1999) 1 LLR 456 : (1998) 2 RCR(Civil) 149
High Courts18 Feb 1998
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 378
High Courts18 Feb 1998Dismissed
Suraj Mal and Others Vs Darya Singh and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 410 : (1998) 3 RCR(Civil) 184
Transfer of Property Act, 1882 — Section 43
High Courts17 Feb 1998Dismissed
Balwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 79 : (1998) 119 PLR 209
Constitution of India, 1950 — Article 14, 16
High Courts17 Feb 1998
Sukhvinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 222
High Courts13 Feb 1998
Swaran Vs Gram Panchayat, Malikpur
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 427 : (1998) 2 PLJ 172 : (1998) 3 RCR(Civil) 46
High Courts13 Feb 1998Dismissed
Ajita Sharma @ Sweety alias Babi Vs Rakesh Kumar Sharma
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 363 : (1998) 119 PLR 170 : (1998) 2 RCR(Civil) 565
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Feb 1998
Jagmel Singh Vs Special Land Acquisition Collector
Punjab And Haryana At Chandigarh · (1998) 4 ICC 83 : (1998) 3 RCR(Civil) 339
High Courts13 Feb 1998
Mange Ram Vs Dev Dutt etc.
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 449 : (1998) 1 PLJ 550 : (1998) 2 RCR(Civil) 456
High Courts13 Feb 1998
State of Haryana Vs Mahabir
Punjab And Haryana At Chandigarh · (1998) CriLJ 3559
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 57