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Punjab And Haryana At Chandigarh judgments, 1998

1,652 judgments · page 67 of 83

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High Courts27 Feb 1998

Romesh Gupta Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 374

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High Courts27 Feb 1998

Hari Singh Vs Nek Singh

Punjab And Haryana At Chandigarh · (1998) 02 P&H CK 0088

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High Courts27 Feb 1998

Lalit Kumar (minor) Vs Des Raj

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 561

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High Courts27 Feb 1998

Kissan Oil Store Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 759

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High Courts27 Feb 1998

Pargat Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 375

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High Courts27 Feb 1998

Preeti Bansal Vs Akash Bansal

Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 525 : (1998) 2 RCR(Civil) 555

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High Courts27 Feb 1998

Ramesh Chander Dimri Vs R.S.Verma

Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 705 : (1998) 3 SCT 655

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High Courts27 Feb 1998

Siri Om Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 333

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High Courts27 Feb 1998

Lakhi Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 2 AICLR 534 : (1998) 2 RCR(Criminal) 317

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High Courts26 Feb 1998

Raj Kumari alias Raj Rani Vs Surjit Singh alias Bilu and Others

Punjab And Haryana At Chandigarh · (1999) 121 PLR 161 : (1998) 3 RCR(Civil) 281

Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5
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High Courts26 Feb 1998Allowed

Smt. Bala Rani Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1998) 120 PLR 755 : (1999) 1 RCR(Civil) 120

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High Courts26 Feb 1998Allowed

Jagdish Lal Sharma Vs Municipal Committee and Others

Punjab And Haryana At Chandigarh · (1998) 118 PLR 825 : (1998) 2 RCR(Civil) 346

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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High Courts26 Feb 1998

Kesho Ram Vs Dalip Kaur

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 592

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High Courts26 Feb 1998

Raj Devinder Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 633 : (1998) 3 SCT 749

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High Courts26 Feb 1998

Punjab National Bank Vs Vedson Engineers Pvt. Ltd.

Punjab And Haryana At Chandigarh · (1999) 98 CompCas 225 : (1998) 119 PLR 70 : (1998) 3 RCR(Civil) 216

Companies Act, 1956 — Section 446
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High Courts26 Feb 1998

Raminder Kumar Vs Superintending Canal Officer etc.

Punjab And Haryana At Chandigarh · (1998) 1 PLJ 407 : (1998) 3 PLR 357 : (1998) 2 RCR(Civil) 184 : (1998) 2 RCR(Civil) 312

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High Courts26 Feb 1998

Jang Bahadur Vs Yamuna Nagar Central Co-operative Bank

Punjab And Haryana At Chandigarh · (1998) 4 LLR 30 : (1998) 2 RCR(Civil) 134 : (1998) 1 SCT 807

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High Courts26 Feb 1998Dismissed

Kuldeep Singh Vs Superintending Canal Officer and Others

Punjab And Haryana At Chandigarh · (1998) 120 PLR 357

Constitution of India, 1950 — Article 226
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High Courts26 Feb 1998Dismissed

Ajay Bansal and Others Vs State of Haryana etc.

Punjab And Haryana At Chandigarh · (1998) 119 PLR 52

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts26 Feb 1998Dismissed

Bikkar Singh etc. Vs Nirmal Kaur etc.

Punjab And Haryana At Chandigarh · (1998) 118 PLR 861 : (1998) 2 RCR(Civil) 350

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
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