COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1998

1,652 judgments · page 66 of 83

High Courts04 Mar 1998Dismissed

M.S. Shoes East Ltd. and Another Vs Modella Knitwear Ltd. and Another

Punjab And Haryana At Chandigarh · (1998) 2 ALT(Cri) 19 : (2001) 103 CompCas 816

Criminal Procedure Code, 1973 (CrPC) — Section 190, 2, 200Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts04 Mar 1998Dismissed

Joginder Singh Vs State Bank of India and Others

Punjab And Haryana At Chandigarh · (1998) 119 PLR 472 : (1998) 2 RCR(Civil) 547

Civil Procedure Code, 1908 (CPC) — Section 115, 34

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High Courts04 Mar 1998Allowed

Khuda Bux Vs Nafis Ahmad and Others

Punjab And Haryana At Chandigarh · (1999) 123 PLR 433

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17

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High Courts03 Mar 1998

Bikkar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 3 AICLR 45 : (1998) 2 RCR(Criminal) 383

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High Courts03 Mar 1998

Major Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 3 Crimes 131 : (1998) 2 RCR(Criminal) 425

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High Courts03 Mar 1998

Jagit Singh Vs Gurbax Singh

Punjab And Haryana At Chandigarh · (1998) 3 LLR 135 : (1998) 1 PLJ 311 : (1998) 2 RCR(Civil) 493

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High Courts03 Mar 1998

Beant Kaur Vs Mukand Singh

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 306

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High Courts03 Mar 1998

Constable Naranjan Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0067

Essential Services Maintenance Act, 1981 — Section 7

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High Courts03 Mar 1998Allowed

Gurjant Singh Vs Chhoto and Another

Punjab And Haryana At Chandigarh · (1998) 119 PLR 51 : (1998) 3 RCR(Civil) 417

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts03 Mar 1998Dismissed

Smt. Usha Sikand Vs Municipal Committee and Others

Punjab And Haryana At Chandigarh · (1998) 119 PLR 366 : (1998) 2 RCR(Civil) 246

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115

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High Courts03 Mar 1998Dismissed

Surenderjit Singh Vs Registrar, Co-operative Societies and Others

Punjab And Haryana At Chandigarh · (1998) 119 PLR 429 : (1998) 2 RCR(Civil) 444

Constitution of India, 1950 — Article 226

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High Courts03 Mar 1998Dismissed

Surinderjit Singh Vs Registrar, Cooperative Societies and Others

Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 136

Constitution of India, 1950 — Article 226

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High Courts03 Mar 1998Dismissed

Smt. Dhappan Vs Financial Commissioner (Appeals) and Another

Punjab And Haryana At Chandigarh · (1999) 123 PLR 233 : (1998) 3 RCR(Civil) 138

Punjab Tenancy Act, 1887 — Section 14A, 4(5), 4(6), 4(8), 9(1)

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High Courts02 Mar 1998

Bharat Pesticides Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 189

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High Courts02 Mar 1998Dismissed

Laxmi Kant Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another

Punjab And Haryana At Chandigarh · (1999) 1 LLJ 224 : (1998) 119 PLR 425

Industrial Disputes Act, 1947 — Section 10(4)

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High Courts27 Feb 1998

State of Haryana and Others Vs Kumari Pallavi and Others

Punjab And Haryana At Chandigarh · (1999) ACJ 743 : (1999) 121 PLR 131 : (1998) 3 RCR(Civil) 342

Motor Vehicles Act, 1988 — Section 166, 168, 171

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High Courts27 Feb 1998

I.J. Transport Company and Others Vs Ganga Auto Agency

Punjab And Haryana At Chandigarh · (1999) 1 CivCC 218 : (1998) 119 PLR 40 : (1998) 2 RCR(Civil) 88

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts27 Feb 1998Allowed

Shanti Devi Vs Ranbir

Punjab And Haryana At Chandigarh · (1998) 2 DMC 600 : (1998) 2 RCR(Criminal) 135

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 9

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High Courts27 Feb 1998

Harcharan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) CriLJ 3201 : (1998) 2 RCR(Criminal) 364

Criminal Procedure Code, 1973 (CrPC) — Section 389, 482

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High Courts27 Feb 1998Dismissed

Shariff Vs Smt. Nanak Kaur and Others

Punjab And Haryana At Chandigarh · (1998) 119 PLR 245 : (1998) 2 RCR(Civil) 552

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115

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