High Courts09 Mar 1998
Het Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 774
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 64 of 83
High Courts09 Mar 1998
Satish Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 126
High Courts09 Mar 1998
Harpal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 331 : (1998) 3 RCR(Criminal) 307
High Courts09 Mar 1998
Bipan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 327
High Courts09 Mar 1998Dismissed
Satbir Singh Vs Kidar Singh
Punjab And Haryana At Chandigarh · (1998) 120 PLR 390
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Mar 1998
Bharamdev Vs Jai Singh
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 127 : (1998) 2 CivCC 127 : (1998) 2 RCR(Civil) 153
High Courts06 Mar 1998Dismissed
Malkiat Singh Vs Bachittar Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 300 : (1998) 2 RCR(Civil) 547
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2)Northern India Canal and Drainage Act, 1873 — Section 68(7)
High Courts06 Mar 1998Allowed
Mukhtiar Singh Vs Sant Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 379 : (1998) 120 PLR 286
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts06 Mar 1998Dismissed
Arshad Ali Vs Kailash and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 250 : (1998) 1 RCR(Rent) 618
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts06 Mar 1998
Sham Singh and others Vs Sarabjit Kaur
Punjab And Haryana At Chandigarh · (1998) CriLJ 4788 : (1998) 3 RCR(Criminal) 78
COMPANIES ACT, 1956 — Section 630Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 482
High Courts06 Mar 1998
Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0136
High Courts06 Mar 1998
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 213
High Courts06 Mar 1998
Kashmira Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 144 : (1999) 1 Crimes 415 : (1998) 2 CurLJ 621 : (1998) 4 RCR(Criminal) 132
High Courts06 Mar 1998
Ranjit Singh Vs Raghbir Singh
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0111
High Courts06 Mar 1998
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 322
High Courts05 Mar 1998
Jasbir Singh Vs Bhagwan Singh
Punjab And Haryana At Chandigarh · (1999) 1 CCC 160 : (1999) 1 CivCC 160 : (1999) 2 ICC 376 : (1998) 4 ICC 55 : (1999) 1 PLJ 26 : (1999) 1 PLR 140 : (1998) 3 RCR(Civil) 320
High Courts05 Mar 1998Allowed
Ashok Kumar Vs Jai Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 238 : (1998) 3 CivCC 303 : (1998) 120 PLR 284 : (1998) 2 RCR(Civil) 442
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Mar 1998Allowed
Anup Singh and Another Vs Smt. Chander Kanta and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 608 : (1998) 2 CivCC 6 : (1998) 2 ILR (P&H) 126 : (1998) 118 PLR 818 : (1998) 2 RCR(Civil) 341
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 Mar 1998Dismissed
Surjeet Kaur Vs Malkeet Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 427 : (1999) 1 CivCC 150 : (1998) 120 PLR 559 : (1998) 3 RCR(Civil) 227
Evidence Act, 1872 — Section 65
High Courts05 Mar 1998
State Bank of India Vs Northland Sugar Complex Ltd. and others
Punjab And Haryana At Chandigarh · (1998) 94 CompCas 382
COMPANIES ACT, 1956 — Section 446