High Courts11 Mar 1998
Harbhajan Singh Dhatt Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 127 : (1998) 2 RCR(Criminal) 379
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 63 of 83
High Courts11 Mar 1998
Paritosh Jain Vs Union Territory Administration Chandigarh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 419
High Courts11 Mar 1998
Surinder @ Chhinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 758 : (1998) 2 RCR(Criminal) 596
High Courts11 Mar 1998
Kapil Dev alias Vijay Saluja Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 664
High Courts11 Mar 1998
Baldev Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 370
High Courts11 Mar 1998
Ranjit Singh Brar Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 382
High Courts11 Mar 1998
Punjab State Electricity Board and Another Vs Megha Alloys Limited
Punjab And Haryana At Chandigarh · (1999) 122 PLR 232 : (1999) 4 RCR(Civil) 339
High Courts10 Mar 1998Dismissed
Mohan Lal Bansal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 97
High Courts10 Mar 1998Dismissed
Vedson Cycles (P) Ltd. Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 279 : (1998) 2 RCR(Civil) 591
State Financial Corporations Act, 1951 — Section 29
High Courts10 Mar 1998
Sh. Pitambar Lal Goyal, Additional District and Sessions Judge, Faridabad (Hry.) Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0177
High Courts10 Mar 1998
Jasbir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 369
High Courts10 Mar 1998
Mohd.Ilyas Vs Shahbudin
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 757 : (1998) 2 RCR(Criminal) 777
High Courts10 Mar 1998
D.H. Woodhead Ltd. Vs Official Liquidator
Punjab And Haryana At Chandigarh · (1998) 93 CompCas 467
Companies Act, 1956 — Section 391, 394, 483Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20, 20(1), 22, 25
High Courts10 Mar 1998
Sushil Kumar Kaura Vs Dutt Pal Kapur
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 469 : (1998) 3 CivCC 469 : (1998) 2 RCR(Civil) 551
High Courts10 Mar 1998Allowed
Mehta Furnisher and Another Vs Haryana State Industrial Development Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 446 : (1998) 3 RCR(Civil) 275
High Courts10 Mar 1998Allowed
Ram Nath Vs Lal Singh
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 361 : (1998) 119 PLR 749 : (1998) 2 RCR(Civil) 446
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts09 Mar 1998Dismissed
Mangal Singh Vs The Kharar Co-op Bank Ltd.
Punjab And Haryana At Chandigarh · (1998) 119 PLR 649 : (1998) 2 RCR(Civil) 295
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Land Revenue Act, 1887 — Section 67
High Courts09 Mar 1998
Jasbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 529 : (1998) 2 RCR(Criminal) 397
High Courts09 Mar 1998
Jagroop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 674
High Courts09 Mar 1998
Gurjant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 682