High Courts05 Mar 1998
Suman Kumari Vs Harbans Lal
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 661
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 65 of 83
High Courts05 Mar 1998
Shobha Srivastva Vs T.D.Srivastva
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 121 : (1999) 2 FJCC 17 : (1998) 3 RCR(Civil) 45
High Courts05 Mar 1998
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 Crimes 376 : (1998) 3 RCR(Criminal) 25
High Courts05 Mar 1998
Sanjay Kumar alias Sanjeev Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 686
High Courts05 Mar 1998
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 427
High Courts05 Mar 1998
Dharampal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0086
High Courts05 Mar 1998
Harjit Singh Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 94 : (1998) 2 RCR(Criminal) 287
High Courts05 Mar 1998Allowed
Ram Pat Vs Maha Singh
Punjab And Haryana At Chandigarh · (1998) 4 CivCC 595 : (1998) 3 CivCC 93 : (1998) 119 PLR 312 : (1998) 3 RCR(Civil) 187
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts05 Mar 1998
Hari Singh Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 670 : (1998) 2 RCR(Civil) 235
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Mar 1998Allowed
The New India Assurance Company Ltd. Vs Satnam Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 348 : (1998) 3 RCR(Civil) 178
Motor Vehicles Act, 1988 — Section 169(2)
High Courts05 Mar 1998Allowed
Jiwan Kaur Vs Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 432 : (1998) 118 PLR 816 : (1998) 2 RCR(Civil) 339
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Mar 1998Allowed
New India Assurance Co. Ltd. Vs Satnam Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 506 : (1999) ACJ 169
Motor Vehicles Act, 1988 — Section 168, 169
High Courts05 Mar 1998Dismissed
Jasbir Singh and Others Vs Bhagwan Singh and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 140
Transfer of Property Act, 1882 — Section 54
High Courts04 Mar 1998
Commissioner of Income Tax Vs Haryana State Co-operative Housing Society
Punjab And Haryana At Chandigarh · (1998) 234 ITR 14
Income Tax Act, 1961 — Section 256(1), 80P(2)
High Courts04 Mar 1998Allowed
Shanti Devi Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 619 : (1998) 3 RCR(Civil) 221
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 34
High Courts04 Mar 1998Allowed
Khuda Bux Vs Nafis Ahmad
Punjab And Haryana At Chandigarh · (1998) 120 PLR 561 : (1998) 2 RCR(Civil) 135
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts04 Mar 1998Dismissed
Joginder Pal and Others Vs Parduman Singh and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 545 : (1998) 120 PLR 303 : (1998) 2 RCR(Civil) 633
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Evidence Act, 1872 — Section 65
High Courts04 Mar 1998
Prem Lata Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 376
High Courts04 Mar 1998
Kaur Singh alias Chamkaur Singh Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 743
High Courts04 Mar 1998
State of Punjab Vs Sukhminder Singh Alias Mundri
Punjab And Haryana At Chandigarh · (1998) CriLJ 3090 : (1998) 2 RCR(Criminal) 513
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439(2), 482