High Courts19 Mar 1998

Surjit Kaur Vs Amarjit Singh

Punjab And Haryana At Chandigarh · (1998) 2 CivCC 614 : (1999) 1 CivCC 642 : (1998) 119 PLR 338 : (1998) 3 RCR(Civil) 92

Hindu Marriage (Amendment) Act, 1956 — Section 24Hindu Marriage Act, 1955 — Section 24
High Courts19 Mar 1998Allowed

Sukhdev Singh Vs Gurmukh Singh

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 641 : (1998) 120 PLR 46 : (1998) 2 RCR(Civil) 113

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts19 Mar 1998Dismissed

H. Paul and Company Vs Bank of India and Another

Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 161 : (1998) 119 PLR 349 : (1998) 2 RCR(Civil) 484

Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 21