High Courts23 Mar 1998
Jagjit Singh and Others Vs Mithoo Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 661 : (1998) 3 RCR(Civil) 48
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 59 of 83
High Courts23 Mar 1998Dismissed
Babu Ram and Others Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 395 : (1998) 4 RCR(Civil) 116
Punjab Land Revenue Act, 1887 — Section 111 , 112, 113, 114, 115
High Courts23 Mar 1998
Jasbir Singh Vs Rikhi Ashram Om Waheguru Nirmal Panth Agwar Lopon and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 391 : (1998) 2 RCR(Civil) 583
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14
High Courts23 Mar 1998Dismissed
Satpal Singh Bhupinder Singh Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (1998) 119 PLR 657 : (1998) 2 RCR(Civil) 588
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 136
High Courts23 Mar 1998Allowed
Mangli Ram Vs Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 261 : (1998) 3 RCR(Civil) 191
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts23 Mar 1998
K.R.Dass, M.D., Vantech Industries Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 611
High Courts23 Mar 1998
Randhir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 701
High Courts23 Mar 1998
Rajinder Kumar Vs Jai Singh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 600 : (1998) 1 RCR(Rent) 530
High Courts23 Mar 1998
State of Haryana Vs Bhopal Singh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 741
High Courts23 Mar 1998
Kharati Lal Vs Veena Rani
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 700
High Courts23 Mar 1998
Dalip Singh Vs Chhotta Singh
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0079
High Courts23 Mar 1998Allowed
Jatinder Dev Nanda Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 727 : (1998) 2 RCR(Rent) 233
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 2
High Courts23 Mar 1998Allowed
Devinder Vs Ram Dass
Punjab And Haryana At Chandigarh · (1998) 120 PLR 734 : (1998) 2 RCR(Rent) 74
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts20 Mar 1998Dismissed
P.S.E.B. Vs Hari Kewal Private Ltd.
Punjab And Haryana At Chandigarh · (1998) 120 PLR 610 : (1998) 2 RCR(Civil) 140
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts20 Mar 1998Allowed
Bright Sanitary Corporation Vs Paramjit Singh and Company and Another
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 308 : (1998) 119 PLR 470 : (1998) 3 RCR(Civil) 272
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts20 Mar 1998Dismissed
Raj Kumar Vs H.L.F. Enterprises
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 405 : (1998) 120 PLR 396 : (1998) 2 RCR(Civil) 238
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Mar 1998Dismissed
Bhika Ram Vs Ram Niwas and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 484 : (1998) 3 RCR(Civil) 239
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 43 Rule 1A, 105 , 115
High Courts20 Mar 1998
Gurmit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 4696 : (1998) 2 RCR(Criminal) 613
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 55
High Courts20 Mar 1998
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 639 : (1998) 2 RCR(Criminal) 665
High Courts20 Mar 1998
Shyam Sunder Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 448