High Courts27 Mar 1998Dismissed
Madan Lal Vs Kabal Singh and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 75 : (1998) 119 PLR 355 : (1998) 2 RCR(Civil) 140
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 57 of 83
High Courts27 Mar 1998
Sat Pal Vs Haryana State Electricity Board and others
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0176
High Courts27 Mar 1998
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 27
High Courts27 Mar 1998
Gulzar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 185
High Courts27 Mar 1998
Jagroop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 697
High Courts27 Mar 1998
M.N.Jawahar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 359
High Courts27 Mar 1998
Hazari Vs Jagdish
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 797
High Courts27 Mar 1998
Dharmender Singh Vs Om Parkash @ Nanha
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 691
High Courts27 Mar 1998Allowed
Hari Chand Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 67 : (1998) 3 CivCC 37 : (1998) 119 PLR 309 : (1998) 3 RCR(Civil) 186
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 115
High Courts27 Mar 1998Dismissed
The State of Punjab and Another Vs Gulzar Singh
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 283
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 120Pepsu Essential Services Maintenance Act, 1953 — Section 26, 30, 33, 7
High Courts26 Mar 1998Allowed
Dr. Shobha Chaudhary Vs Maharshi Dayanand University
Punjab And Haryana At Chandigarh · (1998) 119 PLR 660 : (1998) 3 RCR(Civil) 242
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65
High Courts26 Mar 1998Allowed
Anil Rishi Vs Gurbaksh Singh
Punjab And Haryana At Chandigarh · AIR 1999 P&H 121 : (1998) 3 CivCC 78 : (1999) 2 ILR (P&H) 381 : (1998) 119 PLR 417 : (1998) 3 RCR(Civil) 135
Court Fees Act, 1870 — Article 1, 7
High Courts26 Mar 1998
Classic Ispat Pvt. Ltd. Vs Janak Steel Tubes Ltd.
Punjab And Haryana At Chandigarh · (1998) 93 CompCas 165 : (1998) 119 PLR 681 : (1998) 3 RCR(Civil) 240
Companies Act, 1956 — Section 433, 439, 483
High Courts26 Mar 1998
Kainth Finance (P.) Ltd. (in Liquidation) Vs Shri Karam Singh Kainth and others
Punjab And Haryana At Chandigarh · (1999) 98 CompCas 131 : (1998) 120 PLR 478 : (1999) 1 RCR(Civil) 99
Companies Act, 1956 — Section 168, 175, 175(1), 235, 425
High Courts26 Mar 1998
Madhur Food Refrigeration Vs Roadmaster Foods Ltd.
Punjab And Haryana At Chandigarh · (2000) 101 CompCas 329 : (1998) 119 PLR 369 : (1998) 3 RCR(Civil) 178
Companies Act, 1956 — Section 433, 434, 439
High Courts26 Mar 1998
Haryana State Electricity Board Vs Ravinder Kumar Chadha
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 683
High Courts26 Mar 1998Allowed
Geeta Ram Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 30 : (1999) 3 LLJ 743
Industrial Disputes Act, 1947 — Section 11APunjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 8
High Courts26 Mar 1998Dismissed
Gurvinder Singh Vs Harjit Kaur and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 422 : (1998) 3 RCR(Civil) 71
Hindu Marriage Act, 1955 — Section 24
High Courts26 Mar 1998Allowed
Basakhi Ram and Another Vs Suresh Kumar etc.
Punjab And Haryana At Chandigarh · (1998) 119 PLR 344 : (1998) 3 RCR(Civil) 175
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts25 Mar 1998Allowed
Jagdish Vs The Deputy Collector, Rori Division and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 385 : (1998) 4 RCR(Civil) 117
Haryana Canal and Drainage Act, 1974 — Section 55(2)