Punjab And Haryana At Chandigarh · (1998) 2 ALD(Cri) 168 : (1998) 2 CivCC 607 : (1999) 98 CompCas 328 : (1998) CriLJ 3273 : (1999) 1 ILR (P&H) 25 : (1998) 2 RCR(Criminal) 510

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts03 Apr 1998

Gurbax Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 2 AICLR 667 : (1998) 3 RCR(Criminal) 672

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High Courts02 Apr 1998Allowed

Jarnail Singh Vs The Bar Council of Punjab and Haryana and Another

Punjab And Haryana At Chandigarh · (1998) 119 PLR 99 : (1998) 3 RCR(Civil) 210

Constitution of India, 1950 — Article 14

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High Courts02 Apr 1998

Shelja Pesticides Centre, Abohar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 533

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High Courts02 Apr 1998Dismissed

Dr. Ashok Kumar Thapar Vs Amrit Lal and Others

Punjab And Haryana At Chandigarh · (1998) 119 PLR 716 : (1998) 2 RCR(Rent) 52

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15(5)

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High Courts02 Apr 1998Allowed

Ajay Khurana Vs M/s Anil Cloth House

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 4 : (1998) 3 RCR(Criminal) 232

Negotiable Instruments Act, 1881 (NI) — Section 138, 14

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High Courts01 Apr 1998

Inderjit Singh Vs The Commissioner and Secretary to Government of Haryana Department of Development and Panchayats and Others

Punjab And Haryana At Chandigarh · (1998) 119 PLR 606 : (1998) 3 RCR(Civil) 89

Haryana Panchayati Raj Act, 1994 — Section 51Penal Code, 1860 (IPC) — Section 379, 430

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High Courts01 Apr 1998

Shanti Devi Vs State of Haryana

Punjab And Haryana At Chandigarh · (1999) 1 DMC 600 : (1998) 4 RCR(Criminal) 158

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts01 Apr 1998

Gian Chand Raj Kumar Rice Mills Vs Food Corporation of India and others

Punjab And Haryana At Chandigarh · (2000) 1 CivCC 186 : (2000) 1 ILR (P&H) 1 : (1998) 120 PLR 550 : (1998) 3 RCR(Civil) 131

Arbitration Act, 1940 — Section 15

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High Courts01 Apr 1998

Sanjeev Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 471

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High Courts01 Apr 1998

Joginder Pal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 04 P&H CK 0050

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High Courts01 Apr 1998

Balwant Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 454

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High Courts01 Apr 1998

Chetan Kaur Vs Dalip Singh

Punjab And Haryana At Chandigarh · (1999) 1 LLR 325 : (1998) 1 PLJ 537 : (1998) 4 RCR(Civil) 605

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High Courts01 Apr 1998

Man Behal and Others Vs Food Corporation of India and Others

Punjab And Haryana At Chandigarh · (1999) 122 PLR 418

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18

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High Courts01 Apr 1998Allowed

Piara Singh Vs Santokh Singh and Another

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 57 : (1998) 119 PLR 360 : (1998) 2 RCR(Civil) 491

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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