High Courts18 Apr 1998
Pritam Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 155
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 54 of 83
High Courts18 Apr 1998
Sihan Singh, Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1998) CriLJ 3203 : (1998) 2 RCR(Criminal) 751
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts18 Apr 1998
Rishabh Agro Industries Ltd. Vs Pnb Capital Services Ltd.
Punjab And Haryana At Chandigarh · (2000) 101 CompCas 245
Companies Act, 1956 — Section 31, 398, 433, 434, 583Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 16, 17, 18
High Courts17 Apr 1998Allowed
International Cycles and Strips Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 375 : (1998) 3 RCR(Civil) 28
Constitution of India, 1950 — Article 14, 145, 166, 226Land Acquisition Act, 1894 — Section 4, 6
High Courts17 Apr 1998Allowed
Ved Parkash Vs Manju
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 273 : (1998) 3 RCR(Civil) 44
Hindu Marriage Act, 1955 — Section 13, 13B(1)
High Courts17 Apr 1998
Hartej Singh Vs Amarjit Singh and others
Punjab And Haryana At Chandigarh · (1999) CriLJ 98 : (1998) 2 RCR(Criminal) 755
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts17 Apr 1998
Karam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 362
High Courts17 Apr 1998
Darshan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 126 : (1998) 3 RCR(Criminal) 615
High Courts17 Apr 1998
Sukhdev Raj, Baldev Raj Vs Bagga Singh
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 336 : (1998) 3 RCR(Criminal) 468
High Courts17 Apr 1998Dismissed
Baldev Singh Vs Rattan Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 67
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Apr 1998
Baldev Singh Vs Rattan Singh
Punjab And Haryana At Chandigarh · (1998) 3 CCC 381 : (1998) 3 CivCC 381 : (1998) 3 CivCC 381 : (1998) 3 ICC 416 : (1999) 1 PLJ 90 : (1998) 3 PLR 67 : (1998) 3 RCR(Civil) 689
High Courts16 Apr 1998Allowed
Kulwant Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) ACJ 1279 : (1998) 2 ILR (P&H) 334 : (1999) 121 PLR 108 : (1998) 3 RCR(Civil) 494
Constitution of India, 1950 — Article 21
High Courts16 Apr 1998Dismissed
Sultan Vs Jai Singh and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 91 : (1998) 119 PLR 809 : (1998) 2 RCR(Civil) 675
Punjab Panchayati Raj Act, 1994 — Section 100, 99
High Courts16 Apr 1998Dismissed
Pratap Vs Hoshiar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 192 : (1998) 2 RCR(Civil) 631
Haryana Panchayati Raj Act, 1994 — Section 176(4)
High Courts16 Apr 1998
Pavittar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 3403 : (1998) 2 RCR(Criminal) 794 : (1998) 2 RCR(Criminal) 793
Criminal Procedure Code, 1973 (CrPC) — Section 193, 319Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts16 Apr 1998
Ved Parkash and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 142 : (1998) 2 RCR(Criminal) 786
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts16 Apr 1998
Jessa Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 223
High Courts16 Apr 1998
Kapil Roller Flour Mills (P) Ltd. Vs Central Board of Direct Taxes and Others
Punjab And Haryana At Chandigarh · (1998) 234 ITR 824
Income Tax Act, 1961 — Section 127, 28
High Courts16 Apr 1998
KAPIL ROLLER FLOUR MILLS (P) LTD. Vs CENTRAL BOARD OF DIRECT TAXES and Others
Punjab And Haryana At Chandigarh · (1999) 234 ITR 824 : (1999) 101 TAXMAN 659
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 127
High Courts16 Apr 1998Dismissed
Nahar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 16
Constitution of India, 1950 — Article 14, 16, 226Punjab Police Rules, 1934 — Rule 14.48