High Courts01 May 1998
State of Haryana Vs Birbhan
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 300 : (1998) 3 RCR(Criminal) 363
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 52 of 83
High Courts01 May 1998
Raj Mal Vs Rattan Singh and another
Punjab And Haryana At Chandigarh · (1998) CriLJ 3922 : (1998) 2 RCR(Criminal) 791
Criminal Procedure Code, 1973 (CrPC) — Section 201Penal Code, 1860 (IPC) — Section 323, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 2, 3
High Courts01 May 1998Dismissed
Simarjit Kaur Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 562 : (1998) 3 RCR(Civil) 150
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts01 May 1998Dismissed
Pritam Singh and Others Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 599 : (1999) 121 PLR 137 : (1998) 3 RCR(Civil) 344
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1
High Courts01 May 1998
Dr. Paramjit Singh Ranu Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) CriLJ 478
High Courts30 Apr 1998
Sudesh Kumari Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 2 DMC 191
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Apr 1998Dismissed
Naumi Ram Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 261 : (1999) 1 CivCC 319 : (1998) 120 PLR 68 : (1998) 4 RCR(Civil) 188 : (1998) 2 RCR(Rent) 245
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, 115East Punjab Urban Rent Restriction Act, 1949 — Section 8
High Courts30 Apr 1998
Tirthi Lal and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 2356 : (1998) 3 RCR(Criminal) 354
Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts30 Apr 1998
Standard Seed Centre Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 182
High Courts30 Apr 1998
Baldev Singh Vs Kapur Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 568 : (1998) 3 RCR(Civil) 73
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts30 Apr 1998
Surjit Kaur Vs Rani Manchanda and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 287 : (1998) 2 RCR(Civil) 668
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 8(2)
High Courts30 Apr 1998Dismissed
Tilak Raj Ashok Kumar and Others Vs Union Bank of India
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 405 : (1999) 121 PLR 49 : (1998) 3 RCR(Civil) 551
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11Constitution of India, 1950 — Article 227
High Courts29 Apr 1998Dismissed
Ram Kishan and Others Vs Sat Pal and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 355 : (1998) 2 RCR(Civil) 638
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Apr 1998
Vineeta Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 221
High Courts29 Apr 1998Allowed
Om Parkash and Others Vs Punjab State Tubewell Corporation Ltd.
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 212 : (1998) 120 PLR 560 : (1998) 3 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts29 Apr 1998Dismissed
Sarupa and Others Vs The Panchayati Akhara and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 713 : (1998) 4 RCR(Civil) 454 : (1999) 2 RCR(Civil) 222
Limitation Act, 1963 — Article 113Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts28 Apr 1998
Jatinder Singh Vs Smt. Sonia
Punjab And Haryana At Chandigarh · (1999) 121 PLR 110 : (1998) 3 RCR(Civil) 486
Hindu Marriage Act, 1955 — Section 13B
High Courts28 Apr 1998
Jaskaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 111 : (1998) 3 RCR(Criminal) 108
High Courts28 Apr 1998
Bachchu Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 151
High Courts28 Apr 1998
Shakuntla Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 358