High Courts12 May 1998
Union of India Vs Sharanjit Singh, Capt.
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 501 : (1999) 1 RCR(Civil) 134 : (1999) 1 SCT 768
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 50 of 83
High Courts12 May 1998
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 846 : (1988) 2 CurLJ 406
High Courts12 May 1998
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 576
High Courts12 May 1998
Tara Chand Garg Vs Geetu Aggarwal
Punjab And Haryana At Chandigarh · (1999) 1 DMC 545 : (1998) 4 RCR(Criminal) 138
Criminal Procedure Code, 1973 (CrPC) — Section 198, 198APenal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts12 May 1998Allowed
Oriental Bank of Commerce Vs Shri Chandu and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 798
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts11 May 1998Allowed
Mange Ram and Others Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 193 : (1998) 4 RCR(Civil) 502
Punjab Security of Land Tenures Act, 1953 — Section 14A
High Courts11 May 1998
Gurdeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 466
High Courts11 May 1998Dismissed
Mrs. Bhulia Devi and Others Vs Smt. Sheela Devi and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 363 : (1998) 2 RCR(Civil) 669
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts08 May 1998Dismissed
Dharm Petrochemicals Ltd. Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 369 : (1998) 119 PLR 843 : (1998) 3 RCR(Civil) 314
State Financial Corporations Act, 1951 — Section 29
High Courts08 May 1998
Krishan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 383 : (1998) CurLJ 560 : (1998) 3 RCR(Criminal) 487
High Courts08 May 1998
Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 116
High Courts08 May 1998
Om Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 821
High Courts08 May 1998
Gurdev Singh Vs Labh Singh
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 40
High Courts08 May 1998Dismissed
Ramji Dass Nirmohi Vs Gurbux Singh
Punjab And Haryana At Chandigarh · (1998) 120 PLR 65 : (1998) 2 RCR(Rent) 129
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts08 May 1998
Sanjiv Kumar Vs Financial Commissioner, Punjab
Punjab And Haryana At Chandigarh · (1998) 2 PLJ 4 : (1999) 2 RCR(Civil) 117
High Courts07 May 1998Allowed
Maharshi Dayanand University Vs Dr. Jitender Singh Lauria
Punjab And Haryana At Chandigarh · AIR 1999 P&H 95 : (1998) 120 PLR 515 : (1998) 3 RCR(Civil) 112
Civil Procedure Code, 1908 (CPC) — Section 104, 96Maharshi Dayanand University Act, 1975 — Section 5
High Courts07 May 1998
Satnam Singh Vs Inderjit Singh
Punjab And Haryana At Chandigarh · (1999) 1 LLR 306 : (1998) 2 PLJ 430 : (1998) 4 RCR(Civil) 312
High Courts06 May 1998Allowed
Dr. (Ms.) Neeta Mehta Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 117 : (1999) 3 LLJ 830
Constitution of India, 1950 — Article 14Haryana Civil Medical Services (Class II) Rules, 1978 — Rule 11(2), 11(3)
High Courts06 May 1998
Karnail Singh Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (1998) 05 P&H CK 0070
High Courts06 May 1998
Gurbachan Singh Vs Avtar Singh
Punjab And Haryana At Chandigarh · (1999) 1 LLR 257 : (1998) 2 PLJ 31 : (1998) 3 RCR(Civil) 290