High Courts06 May 1998
Chatru Vs Angrejo
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 656 : (1998) 2 LLR 182 : (1998) 3 RCR(Civil) 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 51 of 83
High Courts05 May 1998
Amandeep Singh Grover Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 121 PLR 174 : (1998) 3 RCR(Civil) 325 : (1998) 3 RCR(Criminal) 429
Hindu Marriage Act, 1955 — Section 13B
High Courts05 May 1998
Sarla Devi Vs Satya Wati
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 550
High Courts05 May 1998Allowed
Parkash Chand Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 79 : (1999) 1 CivCC 218 : (1998) 3 CivCC 510 : (1998) 119 PLR 808 : (1998) 3 RCR(Civil) 138
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts05 May 1998Dismissed
Salim Ahmed Vs Surjit Kumar Sahai
Punjab And Haryana At Chandigarh · (1998) 120 PLR 182 : (1998) 2 RCR(Rent) 391
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)
High Courts05 May 1998
Davinder Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1998) CriLJ 3787 : (1998) 2 RCR(Criminal) 782
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156Penal Code, 1860 (IPC) — Section 182Punjab Police Rules, 1934 — Rule 24.1
High Courts05 May 1998
Gurdeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 279
High Courts05 May 1998
Haryana Urban Development Authority Vs Smt. Raj Dulhari and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 283 : (1998) 2 ILR (P&H) 184 : (1998) 119 PLR 757 : (1998) 2 RCR(Civil) 689
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 12, 2Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 1
High Courts05 May 1998Dismissed
Ujagar Singh and Another Vs Addl. Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 841 : (1998) 3 RCR(Civil) 234
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts04 May 1998Allowed
Amar Singh and Another Vs The Punjab National Bank
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 47 : (1998) 120 PLR 253 : (1998) 4 RCR(Civil) 118
Civil Procedure Code, 1908 (CPC) — Section 47Haryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 8(1)
High Courts04 May 1998
Saroj Kumari, Teacher Govt. Girls Sr. Sec. School, Ferozepur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 262 : (1998) 120 PLR 123
Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts04 May 1998
Amarjeet Vs Kulwant Ram
Punjab And Haryana At Chandigarh · (1998) 3 LLR 431 : (1998) 3 RCR(Civil) 111
High Courts04 May 1998
Gurnam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 3694 : (1998) 3 RCR(Criminal) 348
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 May 1998Allowed
Harnek Singh Vs Dalip Kaur
Punjab And Haryana At Chandigarh · (1999) 1 DMC 674
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 May 1998Dismissed
Food Corporation of India Vs Sadhu Ram Balwant Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 862 : (1998) 3 RCR(Civil) 670
High Courts01 May 1998Allowed
S.C. Parida Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 179
High Courts01 May 1998Allowed
Hari Singh and Another Vs Sub Registrar and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 1 : (1998) 120 PLR 787 : (1999) 1 RCR(Civil) 362
Registration Act, 1908 — Section 21, 23, 28, 32, 34
High Courts01 May 1998
State of Haryana Vs Tek Chand
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 106 : (1998) 3 RCR(Criminal) 10
High Courts01 May 1998
Sukhpal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 397
High Courts01 May 1998
Badan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 426