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Punjab And Haryana At Chandigarh judgments, 1998

1,652 judgments · page 53 of 83

High Courts28 Apr 1998Dismissed

Ramesh Chawla Vs Ranjit Singh

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 448 : (1998) 2 ILR (P&H) 343 : (1998) 120 PLR 386 : (1998) 3 RCR(Civil) 43 : (1998) 2 RCR(Civil) 671

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13
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High Courts28 Apr 1998Dismissed

Bela Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (1999) 121 PLR 172 : (1998) 3 RCR(Civil) 292

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
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High Courts27 Apr 1998Dismissed

Ram Murti Vs Smt. Sarla Devi

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 528 : (1998) 120 PLR 346 : (1998) 2 RCR(Civil) 704

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts21 Apr 1998Allowed

Piari Bai Vs Smt. Jamna Bai

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 604 : (1998) 120 PLR 510 : (1998) 3 RCR(Civil) 170

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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