High Courts20 May 1998
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 623
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 48 of 83
High Courts20 May 1998
Joginder Singh and Co. Vs Union of India
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 339 : (1999) 1 CivCC 297 : (1998) 119 PLR 839 : (1998) 4 RCR(Civil) 462 : (1998) 3 RCR(Civil) 561
Arbitration Act, 1940 — Section 20
High Courts20 May 1998Allowed
Nirmal Singh Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 12 : (1998) 120 PLR 88 : (1998) 3 RCR(Civil) 490
Motor Vehicles Act, 1939 — Section 110A
High Courts20 May 1998Dismissed
Ram Kumar and Others Vs Batala Co-operative Sugar Mills Limited
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 1303
High Courts20 May 1998
Haryana State Agriculture Marketing Board and Another Vs Bharat Bhushan Aggarwal, N.C. Sita Ram Prem Chand and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 824 : (1998) 3 RCR(Civil) 543
High Courts19 May 1998Dismissed
The Ropar Central Cooperative Bank Limited Vs The Punjab Khadi Mandal and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 418 : (1998) 2 RCR(Rent) 456
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts19 May 1998
Darshan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 571
High Courts19 May 1998
Geeta nee Neha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 643 : (1998) 3 RCR(Criminal) 567
High Courts19 May 1998
Pesto-Chem (India) Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 681
High Courts19 May 1998Dismissed
Corporation Bank Vs Prem Sales Agencies
Punjab And Haryana At Chandigarh · AIR 1999 P&H 111 : (1998) 120 PLR 545 : (1998) 3 RCR(Civil) 112
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1
High Courts18 May 1998Allowed
Rattan Lal and Others Vs Shrimati Tabbo and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 343 : (1998) 120 PLR 809 : (1998) 3 RCR(Civil) 545
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts18 May 1998Dismissed
Balwinder Singh Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 408 : (1999) 4 RCR(Criminal) 380
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 May 1998
Nestle India Limited and another Vs State of Punjab and others. (and other Cases)
Punjab And Haryana At Chandigarh · (1998) 120 PLR 367 : (1998) 4 RCR(Civil) 621
Constitution of India, 1950 — Article 299
High Courts18 May 1998
Madan Lal Chugh Vs Presiding Officer, Labour Court, Panipat and Others
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 90 : (1998) 120 PLR 604
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts18 May 1998
Market Committee Hodal through its Secretary, Faridabad Vs Kumar Dall Mills
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 131
High Courts18 May 1998
Arvind Dhawan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 417
High Courts18 May 1998
Market Committee Hodal Vs Vikas Dall Mills
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 131 : (1998) 3 RCR(Criminal) 675
High Courts18 May 1998
Raj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 296
High Courts18 May 1998Dismissed
Smt. Sobha Rani and Others Vs Ravi Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 21 : (1998) 3 CivCC 637 : (1998) 120 PLR 563 : (1998) 3 RCR(Civil) 139 : (1999) 1 RCR(Civil) 98
Evidence Act, 1872 — Section 63
High Courts18 May 1998Dismissed
Brij Kishore Vs Deepak and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 514 : (1999) 121 PLR 127 : (1998) 3 RCR(Civil) 552
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2