High Courts28 May 1998Dismissed
Smt. Naurati Devi and Others Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 74 : (1998) 2 RCR(Rent) 80
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 46 of 83
High Courts28 May 1998Dismissed
Baldev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 785 : (1998) 3 RCR(Civil) 293 : (1999) 1 RCR(Civil) 360
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts28 May 1998
Lakhmir Singh Randhawa Vs Lok Pal and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 636 : (1998) 3 RCR(Civil) 252
Criminal Procedure Code, 1973 (CrPC) — Section 2Punjab Lokpal Act, 1996 — Section 14, 2
High Courts28 May 1998Dismissed
Hari Ram Darshan Ram and Others Vs Hari Krishan Sharma and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 854 : (1998) 3 RCR(Civil) 668
Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 12
High Courts28 May 1998Dismissed
Rupinder Singh Vs Charanbir Kaur
Punjab And Haryana At Chandigarh · (1998) 119 PLR 858 : (1998) 3 RCR(Civil) 672
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts28 May 1998Allowed
Thakardawara and Others Vs Nagar Singh and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 496 : (1998) 3 CivCC 351 : (1998) 120 PLR 81 : (1998) 3 RCR(Civil) 496
Civil Procedure Code, 1908 (CPC) — Section 115, 92, 92(1), 92(2)
High Courts28 May 1998Allowed
Labh Singh and Others Vs Bant Singh and Others
Punjab And Haryana At Chandigarh · (1998) 05 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 May 1998Dismissed
Surinder Kumar Malik Vs Yoginder Kumar Malik
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 711 : (1998) 3 RCR(Civil) 564
High Courts27 May 1998Allowed
Raj Kumar Vs Sh. Swaran Singh and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 174 : (1998) 120 PLR 198 : (1998) 3 RCR(Civil) 663
Motor Vehicles Act, 1939 — Section 110A
High Courts27 May 1998Dismissed
Gopal Screw Company Vs Hindustan Expo. and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 115 : (1998) 3 RCR(Civil) 493
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts27 May 1998Dismissed
Siri Raj Sharma and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 96 : (1998) 3 RCR(Civil) 494
High Courts27 May 1998
Roopa Vs Puran
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 120 : (1998) 3 RCR(Criminal) 667
High Courts27 May 1998
Nirmal Kumar Dhiman Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 793
High Courts27 May 1998
Harnam Kaur Vs Preeto alias Pritam Kaur
Punjab And Haryana At Chandigarh · (1998) 3 LLR 229 : (1998) 1 PLJ 539 : (1998) 3 RCR(Civil) 295
High Courts26 May 1998Allowed
Shri Parkash Vs Mrs. Bimla
Punjab And Haryana At Chandigarh · (1998) 119 PLR 853 : (1998) 2 RCR(Rent) 171
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5)
High Courts26 May 1998Dismissed
Darshan Singh Vs Rajesh Pal Singh
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 382 : (1998) 119 PLR 800 : (1998) 3 RCR(Civil) 678 : (1998) 2 RCR(Rent) 172
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts26 May 1998Dismissed
Smt. Tripta Devi Vs Smt. Mahendar Wati
Punjab And Haryana At Chandigarh · (1998) 120 PLR 197 : (1998) 4 RCR(Civil) 239
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts26 May 1998Dismissed
Shri Tarsem Lal and Another Vs Smt. Bimla Gupta
Punjab And Haryana At Chandigarh · (1998) 120 PLR 71(1)
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts26 May 1998Allowed
Kay Iron Works (P) Ltd. Vs Shri Molar Mal, Timber Merchant, through L.Rs.
Punjab And Haryana At Chandigarh · (1998) 120 PLR 579 : (1998) 2 RCR(Rent) 404
East Punjab Urban Rent Restriction Act, 1949 — Section 15(6)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts26 May 1998
Jadgeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 05 P&H CK 0101