High Courts01 Jul 1998Allowed
State of Punjab and Others Vs Punni Devi alias Basant Kaur
Punjab And Haryana At Chandigarh · (1999) 121 PLR 183 : (1998) 3 RCR(Civil) 450
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 44 of 83
High Courts30 Jun 1998Dismissed
M/s Shivalik Fibres Pvt. Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 457 : (1998) 3 RCR(Criminal) 634
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jun 1998Dismissed
Rajesh Kumar Vs Gholu Ram and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 6 : (1998) 3 CivCC 602 : (1999) 121 PLR 653 : (1998) 3 RCR(Civil) 623
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts30 Jun 1998Dismissed
Surinder, Sarpanch, Gram Panchayat Vs Commissioner and Secretary to Government of Haryana, Development and Panchayats Department and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 366
Haryana Panchayati Raj Act, 1994 — Section 177
High Courts30 Jun 1998Dismissed
Punjab Projects and Construction Pvt. Ltd. and Others Vs Smt. Kuldeep Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 128 : (1998) 120 PLR 178 : (1998) 2 RCR(Rent) 181
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts30 Jun 1998
Patiala Bus Highways Pvt. Ltd. Vs State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 67 : (1999) 121 PLR 128 : (1998) 3 RCR(Civil) 453
Motor Vehicles Act, 1939 — Section 47(1A)
High Courts30 Jun 1998Dismissed
Chander Bhan Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 262 : (1998) 4 RCR(Civil) 66
Conduct of Elections Rules, 1961 — Rule 56(3)Constitution of India, 1950 — Article 173Representation of the People Act, 1951 — Section 100
High Courts30 Jun 1998
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 112
High Courts30 Jun 1998
Dilbag Singh Poonia Vs Director General of Police, Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 743
High Courts30 Jun 1998
Darya Singh Vs Uttma widow (died)
Punjab And Haryana At Chandigarh · (1998) 2 PLJ 224 : (1998) 3 RCR(Civil) 690
High Courts30 Jun 1998
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 109 : (1999) 1 RCR(Criminal) 435
High Courts30 Jun 1998
Sukhdev Singh Alias Sukha Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 4727 : (1998) 4 RCR(Criminal) 161
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts30 Jun 1998Allowed
Paramjit Rai Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 30 : (1998) 120 PLR 41
Constitution of India, 1950 — Article 12, 16
High Courts30 Jun 1998Dismissed
S.C. Leekha Vs Mohinderjit Singh, Air Commandore
Punjab And Haryana At Chandigarh · (1998) 120 PLR 79 : (1998) 2 RCR(Rent) 304
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5)
High Courts30 Jun 1998
M/s. Elsons Cotton Mills Ltd. Vs Regional Provident Fund Commission, Haryana Regional Office, Faridabad
Punjab And Haryana At Chandigarh · (1998) 06 P&H CK 0001
Constitution of India, 1950 — Article 14Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 6, 6Employees State Insurance (Amendment) Act, 1989 — Section 77(1)
High Courts29 Jun 1998
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 625
High Courts29 Jun 1998
Punjab State Electricity Board, Patiala Vs Oswal Alloys Ltd.
Punjab And Haryana At Chandigarh · (1998) 06 P&H CK 0013
High Courts29 Jun 1998
Nutrine Confectionery Company Pvt.Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 363 : (1998) 3 RCR(Criminal) 701
High Courts29 Jun 1998
Haryana State Electricity Board Vs Sunil Engineering Works
Punjab And Haryana At Chandigarh · AIR 1998 P&H 296 : (1998) 120 PLR 97 : (1998) 4 RCR(Civil) 14
Arbitration Act, 1940 — Section 20, 29, 30, 8Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Jun 1998
Raj Kumar Vs Narain Dass
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 22 : (1998) 120 PLR 323 : (1998) 3 RCR(Civil) 660
Civil Procedure Code, 1908 (CPC) — Section 47