High Courts09 Jul 1998Dismissed
Thakur Das Vs Chandar Parkash
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 136 : (1998) 120 PLR 113 : (1998) 3 RCR(Civil) 447
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 42 of 83
High Courts09 Jul 1998Allowed
Mamta Bread Khadi Gram Udhyog Mandal and Another Vs Ram Pati Devi
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 468 : (1998) 120 PLR 114 : (1998) 3 RCR(Civil) 631 : (1998) 2 RCR(Rent) 263
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115
High Courts09 Jul 1998Allowed
Mahavir Lumba Vs Usha Rani and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 603(1) : (1998) 4 RCR(Civil) 55
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts09 Jul 1998Dismissed
Sanjeev Singh Vs Brij Mohan Aneja and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 532 : (1998) 120 PLR 414 : (1999) 1 RCR(Civil) 698 : (1998) 2 RCR(Rent) 306
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts09 Jul 1998
Rawant Ram Vs Havita Shree
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 364 : (1999) 1 ICC 171 : (1998) 2 PLJ 91 : (1998) 3 PLR 798 : (1998) 3 RCR(Civil) 686
High Courts08 Jul 1998Dismissed
Virander Kumar Sachdeva Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 504 : (1998) 4 RCR(Criminal) 70
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Jul 1998Dismissed
Sewa Singh Etc. Vs Kirpal Singh
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 451 : (1998) 119 PLR 835 : (1998) 3 RCR(Civil) 666
Specific Relief Act, 1963 — Section 6
High Courts08 Jul 1998Dismissed
U.C.O. Bank and Others Vs Sanwar Mal
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 43 : (1999) 3 LLJ 1423
UCO Bank (Employees) Pension Regulations, 1995 — Regulation 22
High Courts08 Jul 1998Allowed
Ravi Kant Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 160
Punjab Services (Medical Attendance) Rules, 1940 — Rule 2(3)
High Courts08 Jul 1998
Vishwa Nath Vs State Bank of India
Punjab And Haryana At Chandigarh · (1999) ISJ 190 : (1998) 4 RCR(Civil) 85
High Courts07 Jul 1998Dismissed
Amritsar Diocesan Trust Association (Regd.) Vs Amritsar Diocesan Trust Association and Others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 32 : (1998) 120 PLR 589 : (1998) 4 RCR(Civil) 154
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts07 Jul 1998
Sanjay Chopra Vs Additional District Judge, Ludhiana
Punjab And Haryana At Chandigarh · (1998) 3 CCC 616 : (1998) 3 CivCC 616 : (1999) 1 CurLJ 36 : (1998) 3 RCR(Civil) 563
High Courts07 Jul 1998
Jai Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 638
High Courts07 Jul 1998
Sansar Singh Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2000) CriLJ 326
Penal Code, 1860 (IPC) — Section 279, 304
High Courts07 Jul 1998Allowed
Renu Saigal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 38 : (1998) 120 PLR 666
Constitution of India, 1950 — Article 14, 21
High Courts06 Jul 1998
Kaka Singh Vs Rajinder Pal Singh
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 558
High Courts06 Jul 1998
Brijesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 Crimes 302 : (1999) 1 FJCC 238 : (1998) 3 RCR(Criminal) 692
High Courts06 Jul 1998
Shakuntala Yadav Vs Yadvinder Singh
Punjab And Haryana At Chandigarh · (1998) 4 ICC 98 : (1998) 2 PLJ 547 : (1998) 3 RCR(Civil) 395
High Courts06 Jul 1998
Sandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 783
High Courts06 Jul 1998
Jagjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 168 : (1998) 3 RCR(Criminal) 561