High Courts16 Jul 1998Dismissed
Savitri Devi Vs Kurukshetra University and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 940
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 40 of 83
High Courts16 Jul 1998Allowed
Rattan Chand Vs Shanti Devi and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 189
Hindu Marriage Act, 1955 — Section 11, 5
High Courts15 Jul 1998
Mohan Lal Varinder Kumar Vs Piara Singh
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 15 : (1998) 4 ICC 410 : (1998) 3 RCR(Civil) 632
High Courts15 Jul 1998
Balwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 474 : (1998) 3 RCR(Criminal) 680
High Courts15 Jul 1998
Shashi Chaudhary Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 775
High Courts15 Jul 1998Dismissed
The State Bank of Patiala Vs Dashmesh Soap Mills and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 117 : (1998) 4 RCR(Civil) 56
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152, 153, 153A
High Courts15 Jul 1998Allowed
Smt. Dayalo Vs Land Acquisition Collector, Urban Development and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 354 : (1998) 4 RCR(Civil) 228
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 19, 20, 28A(2), 28A(3)
High Courts15 Jul 1998
Madan Lal Sharma Vs Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (1999) 122 PLR 766 : (1999) 2 RCR(Criminal) 223
Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 340
High Courts15 Jul 1998
Smt. Harwati Devi and Others Vs Zile Singh and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 620 : (2000) ACJ 1248 : (1999) 123 PLR 174 : (2000) 1 RCR(Civil) 81
Motor Vehicles Act, 1988 — Section 166
High Courts14 Jul 1998
Jagmal Singh Vs Mehma Devi
Punjab And Haryana At Chandigarh · (1999) 1 CCC 578 : (1999) 1 CivCC 578 : (1999) 1 PLJ 22 : (1999) 1 PLR 756 : (1999) 1 RCR(Civil) 76
High Courts14 Jul 1998
Inderpreet Kaur Vs Bhagat Singh
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 454 : (1998) 4 RCR(Civil) 57
High Courts14 Jul 1998
Jagmal Singh Vs Smt. Mehma Devi and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 756
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Jul 1998
Indian Farmers' Fertilizer Corporation Ltd. etc. Vs P. O., Labour Court, Chandigarh
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 1 : (1998) 120 PLR 402
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2
High Courts14 Jul 1998
Indo Canadian Transport Co. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 1 ACC 94 : AIR 1999 P&H 130 : (1998) 120 PLR 646 : (1998) 3 RCR(Civil) 638
Evidence Act, 1872 — Section 115Motor Vehicles (All India Permit for Tourist Transport Operators) Rules, 1993 — Rule 2Motor Vehicles Act, 1988 — Section 88(14), 88(9)
High Courts14 Jul 1998
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 2526 : (1998) 3 RCR(Criminal) 728
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Jul 1998
Nahar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 210 : (1998) 3 AICLR 521 : (1999) 1 FJCC 475 : (1998) 3 RCR(Criminal) 583
High Courts14 Jul 1998
Jaspal Singh Vs Bharpur Singh
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 685 : (1998) 3 RCR(Civil) 695
High Courts14 Jul 1998
Rajinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 551 : (1998) 3 RCR(Criminal) 543
High Courts14 Jul 1998
The Punjab Dairy Development Corpn. Vs Sudesh Kumar
Punjab And Haryana At Chandigarh · AIR 1999 P&H 235 : (1999) 121 PLR 165 : (1998) 3 RCR(Civil) 444
Arbitration Act, 1940 — Section 34
High Courts14 Jul 1998
Mukesh Khuller Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 07 P&H CK 0090