COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1998

1,652 judgments · page 39 of 83

High Courts21 Jul 1998Dismissed

Atul Glass Co. Vs Smt. Bimla Devi and Another

Punjab And Haryana At Chandigarh · (1998) 120 PLR 587 : (1998) 2 RCR(Rent) 428

East Punjab Urban Rent Restriction Act, 1949 — Section 115(6)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13

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High Courts21 Jul 1998Dismissed

Suraj Bhan and Another Vs Smt. Chander Kanta and Others

Punjab And Haryana At Chandigarh · (1998) 120 PLR 315 : (1998) 3 RCR(Civil) 541

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115

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High Courts21 Jul 1998Dismissed

Sarabjit Singh Vs Mantar Singh

Punjab And Haryana At Chandigarh · AIR 1999 P&H 22 : (1999) 1 ILR (P&H) 46 : (1999) 121 PLR 112 : (1998) 4 RCR(Civil) 87

Constitution of India, 1950 — Article 173Representation of the People Act, 1951 — Section 33, 33(6)

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High Courts21 Jul 1998

Principal, P.N. Tagore Model School Vs Advisor to the Administrator, U.T.Chandigarh

Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 17 : (1998) 2 PLJ 418 : (1998) 4 RCR(Civil) 300

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High Courts20 Jul 1998

Kuldip Singh Vs State of U.P.

Punjab And Haryana At Chandigarh · (1999) 2 ACR 1347 : (1998) 3 RCR(Criminal) 778

Insecticides Act, 1968 — Section 17, 18, 29, 30, 30(3)

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High Courts20 Jul 1998Allowed

State of Haryana Vs Balwant Singh

Punjab And Haryana At Chandigarh · (2000) 1 CivCC 66 : (1998) 120 PLR 506 : (1999) 1 RCR(Civil) 231

Limitation Act, 1963 — Section 5

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High Courts20 Jul 1998Dismissed

Rattan Lal Vs Smt. Bharpal and Others

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 611 : (1998) 120 PLR 525 : (1999) 1 RCR(Civil) 9

Specific Relief Act, 1963 — Section 20, 20(2)

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High Courts20 Jul 1998

Javed Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 173

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High Courts20 Jul 1998

Guljar Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 4 AICLR 386 : (1998) 4 RCR(Criminal) 513

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High Courts20 Jul 1998

Harish Chander Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 4 AICLR 729 : (1998) 4 RCR(Criminal) 712

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High Courts20 Jul 1998

Sukhdev Singh Vs State

Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 125 : (1999) 1 RCR(Criminal) 64

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High Courts20 Jul 1998

Rajinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 601

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High Courts20 Jul 1998

Charan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 175

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High Courts20 Jul 1998

Amarjit Kaur Vs Doraj @ Gopal Parshad

Punjab And Haryana At Chandigarh · (1998) 4 RCR(Civil) 268

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High Courts17 Jul 1998Allowed

State of Punjab and Another Vs Dr. Kartar Singh Rai

Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 6

Constitution of India, 1950 — Article 309Punjab Civil Services Rules — Rule 4.2, 4.3, 4.6, 4.6A, 4.8

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High Courts17 Jul 1998Dismissed

Ram Chander and Sons Vs Union Territory

Punjab And Haryana At Chandigarh · (1998) 120 PLR 575

Constitution of India, 1950 — Article 226

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High Courts17 Jul 1998

Jagjit Singh Sangwan and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1999 P&H 148 : (1999) 1 ILR (P&H) 252 : (1999) 121 PLR 219 : (1998) 4 RCR(Civil) 681 : (1999) 3 RCR(Civil) 165

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High Courts17 Jul 1998Allowed

Kundan Singh Vs Mohinder Kaur and Others

Punjab And Haryana At Chandigarh · (1999) 121 PLR 178 : (1998) 3 RCR(Civil) 448

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts16 Jul 1998

V.K.Garg Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 47

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High Courts16 Jul 1998

Vakil Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 165

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