High Courts24 Jul 1998
Anil Hada Vs Indian Arcylics Ltd.
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 681 : (2000) 99 CompCas 10 : (1998) 4 RCR(Criminal) 193
Companies Act, 1956 — Section 391, 440, 446
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 37 of 83
High Courts23 Jul 1998Allowed
Amrik Singh Vs Jodh Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 417 : (1998) 3 RCR(Civil) 637
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts23 Jul 1998
H.S. Chatha and others Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1999) CriLJ 374 : (1998) 4 RCR(Civil) 171
Contempt of Courts Act, 1971 — Section 12Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts23 Jul 1998
Mangal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 Crimes 648 : (1998) 4 RCR(Criminal) 204
High Courts23 Jul 1998
Vishal Goel Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 63
High Courts23 Jul 1998
Harbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 07 P&H CK 0078
High Courts23 Jul 1998
Kishan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 07 P&H CK 0076
High Courts23 Jul 1998Dismissed
Partap Singh Vs Gurdial Kaur and Another
Punjab And Haryana At Chandigarh · (1999) ACJ 1371 : AIR 1999 P&H 86 : (2000) 1 ILR (P&H) 52 : (1999) 121 PLR 355 : (1998) 4 RCR(Civil) 374
Civil Procedure Code, 1908 (CPC) — Section 19Fatal Accidents Act, 1855 — Section 1ALimitation Act, 1963 — Article 82
High Courts23 Jul 1998
Kartar Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 1 : (1999) 1 LLR 284 : (1999) 1 PLJ 636 : (1998) 4 RCR(Civil) 301
High Courts23 Jul 1998Allowed
Joginder Pal Vs Smt. Vidyawanti
Punjab And Haryana At Chandigarh · AIR 1999 P&H 72 : (1998) 120 PLR 343
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts23 Jul 1998Dismissed
Manmohan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 471 : (1998) 4 RCR(Civil) 58
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts23 Jul 1998Dismissed
Jasbir Singh and Others Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 477 : (1998) 4 RCR(Civil) 97
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts23 Jul 1998Dismissed
Roshan Lall Vs The Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 469 : (1998) 4 RCR(Civil) 98
High Courts23 Jul 1998Allowed
Chhankar Singh Vs Joint Development Commissioner and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 361 : (1998) 3 RCR(Civil) 704
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts22 Jul 1998Dismissed
Jarnail Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 696 : (1998) 4 RCR(Civil) 671 : (1998) 2 RCR(Rent) 426
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7(2A)
High Courts22 Jul 1998Dismissed
Mata Narinjan Kaur Vs Bhagwant Bhajan Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 416
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Jul 1998
Tej Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 79
Constitution of India, 1950 — Article 14, 16, 356
High Courts22 Jul 1998
Dharambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 596
High Courts22 Jul 1998
Chander Parkash Vs Advisor to the Administrator, U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 498 : (1998) 2 PLJ 279 : (1998) 4 RCR(Civil) 227
High Courts22 Jul 1998
Nirmal Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 700 : (1998) 4 RCR(Criminal) 705