High Courts31 Jul 1998
Virender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 532
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 35 of 83
High Courts31 Jul 1998
Kishan Lal @ Neta Vs Government of India
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 120 : (1998) 4 RCR(Criminal) 540
High Courts31 Jul 1998Dismissed
Jagdamba Woollen Mills (P) Ltd. and Others Vs Addl. Civil Judge (Sr. Division) and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 42 : (1998) 120 PLR 603 : (1998) 4 RCR(Civil) 153
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31
High Courts31 Jul 1998
Lal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 282
High Courts30 Jul 1998
Bhura alias Bhura Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 454 : (1999) 2 RCR(Civil) 190
Land Acquisition Act, 1894 — Section 23
High Courts30 Jul 1998Allowed
R.D. Alloys and Another Vs Ram Narain Garg and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 481 : (1999) 121 PLR 256 : (1999) 2 RCR(Civil) 431
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts30 Jul 1998Allowed
Bakhshish Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 624
High Courts30 Jul 1998Dismissed
Sandeep Vs The Child Welfare, Council and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 683 : (1998) 4 RCR(Civil) 646
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Jul 1998Dismissed
Pritam Dev Sood Vs Puri Brothers and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 512
Limitation Act, 1908 — Article 113, 120Payment of Wages Act, 1936 — Section 15(2)
High Courts30 Jul 1998
Bansal Trading Co. Vs Chhattar Industries Ltd.
Punjab And Haryana At Chandigarh · (1998) 94 CompCas 438
COMPANIES ACT, 1956 — Section 433, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts30 Jul 1998
Sardool Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) CriLJ 818 : (1998) 4 RCR(Criminal) 67
Opium Act, 1878 — Section 9Probation of Offenders Act, 1958 — Section 4
High Courts30 Jul 1998
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 Crimes 468 : (1998) 4 RCR(Criminal) 536
High Courts30 Jul 1998Dismissed
Association of Private Educational Institutions (Regd.) Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 43 : (1998) 2 ILR (P&H) 419 : (1998) 120 PLR 454 : (1998) 4 RCR(Civil) 141
Capital of Punjab (Development and Regulation) Act, 1952 — Section 22, 3Constitution of India, 1950 — Article 14, 21, 51A
High Courts30 Jul 1998Dismissed
Bet-on Projects Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 17 : (1998) 120 PLR 546 : (1998) 4 RCR(Civil) 564
Constitution of India, 1950 — Article 14
High Courts30 Jul 1998
Lal Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 192
High Courts30 Jul 1998Dismissed
Bhagwant Kaur Vs Hardeep Singh and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 579 : (1998) 120 PLR 686 : (1999) 1 RCR(Civil) 247
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts30 Jul 1998Dismissed
Gurcharan Singh Vs Punjab Mandi Board and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 694 : (1998) 4 RCR(Civil) 672
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Jul 1998Allowed
Ranjit Kashyap and Others Vs Central Board of Secondary Education and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 534
High Courts30 Jul 1998Dismissed
Punjab State etc. Vs Onkar Nath and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 492 : (1998) 4 RCR(Civil) 669
Limitation Act, 1963 — Section 5
High Courts30 Jul 1998Dismissed
S. Mewa Singh Gill Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 679 : (1999) 1 RCR(Civil) 245
Civil Procedure Code, 1908 (CPC) — Section 35B