CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Punjab And Haryana At Chandigarh/1998

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1998

1,652 judgments · page 36 of 83

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1933
  • 1885
High Courts30 Jul 1998

Gurbux Singh and others Vs Executive Engineer, Ropar Division, Sirhind Canal, Ropar and another

Punjab And Haryana At Chandigarh · (1999) 2 LLJ 1327 : (1998) 120 PLR 594

Payment of Wages Act, 1936 — Section 15
Read judgment
High Courts29 Jul 1998

Gobind Stone Crushing Company Vs Ram Bilas

Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 6 : (1998) 4 RCR(Civil) 99 : (1998) 4 SCT 736

Read judgment
High Courts28 Jul 1998Allowed

Dhani Ram Chaudhary Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1998) 120 PLR 298

Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 4, 8
Read judgment
High Courts28 Jul 1998

Zabbar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 153

Read judgment
High Courts28 Jul 1998

Tirlok Chand Gupta Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 212

Read judgment
High Courts28 Jul 1998

Satish Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 07 P&H CK 0127

Read judgment
High Courts28 Jul 1998

Pritam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1999) 1 AICLR 69 : (1998) 3 AICLR 544 : (1998) 4 RCR(Criminal) 425

Read judgment
High Courts28 Jul 1998

Dhian Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 4 AICLR 286 : (1998) 4 RCR(Criminal) 336

Read judgment
High Courts28 Jul 1998

Dhani Ram Chaudhary Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (1998) 120 PLR 298

Read judgment
High Courts28 Jul 1998

Gurdev Singh and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (1999) CriLJ 232

Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
High Courts27 Jul 1998

K.B.Sharma Vs State of U.T.Chandigarh

Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 779

Read judgment
High Courts27 Jul 1998

Bhup Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 4 AICLR 130 : (1998) 4 RCR(Criminal) 565

Read judgment
High Courts27 Jul 1998

Malkiat Singh alias Pappu Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) CriLJ 4724

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
Read judgment
High Courts24 Jul 1998

National Fertilizers Employees Co-operative Housing Society Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1998) 07 P&H CK 0188

Read judgment
High Courts24 Jul 1998

Faqir Chand alias Sat Pal Vs Jaswant Singh

Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 650 : (1998) 4 RCR(Civil) 137

Read judgment
High Courts24 Jul 1998Allowed

Gurlal Singh Sandhu and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1998) 120 PLR 538

Indian Medical Council Act, 1956 — Section 33
Read judgment
High Courts24 Jul 1998

Billu Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 4 AICLR 280 : (1998) 2 CurLJ 338 : (1998) 4 RCR(Criminal) 521

Read judgment
High Courts24 Jul 1998

Dharam Chand Sankhla Vs CBI through Director

Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 807

Read judgment
High Courts24 Jul 1998

R.S.Malik Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 106

Read judgment
High Courts24 Jul 1998

Desa Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 251

Read judgment
Previous1…3435363738…83Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions