High Courts22 Jul 1998
Anil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 222 : (1998) 4 RCR(Criminal) 599
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 38 of 83
High Courts22 Jul 1998
Bachan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 86
High Courts22 Jul 1998Dismissed
Pritpal Kaur Vs Jagrup Singh
Punjab And Haryana At Chandigarh · AIR 1999 P&H 16 : (1998) 4 RCR(Civil) 269
Hindu Marriage Act, 1955 — Section 11
High Courts22 Jul 1998Dismissed
Daryai Lal Mehta Vs State Bank of India and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 307 : (1998) 4 RCR(Civil) 393
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jul 1998Dismissed
Haryana State and Another Vs Raj Kumar
Punjab And Haryana At Chandigarh · (1998) 120 PLR 350
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts22 Jul 1998
Chhajju Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1365
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2B), 16(1), 7
High Courts21 Jul 1998Allowed
Dr. Shashi Aggarwal Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1999) 121 PLR 798 : (1998) 4 RCR(Civil) 96
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts21 Jul 1998Dismissed
Om Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 155
Specific Relief Act, 1963 — Section 41
High Courts21 Jul 1998Allowed
Surja Vs Baldeva
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 283 : (1998) 120 PLR 825 : (1998) 4 RCR(Civil) 250
Civil Procedure Code, 1908 (CPC) — Section 115 , 152Limitation Act, 1963 — Article 136
High Courts21 Jul 1998Dismissed
R.B. Sewak Ram Maternity Hospital Vs The President Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 474
Industrial Disputes Act, 1947 — Section 25FPunjab Nurses Regulation Act, 1932 — Section 17(3)
High Courts21 Jul 1998Dismissed
Bhagwati and Another Vs The Advisor to the Administrator, Union Territory, Chandigarh Administration, (Exercising the Powers of Administrator) and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 466 : (1998) 4 RCR(Civil) 348
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8AConstitution of India, 1950 — Article 14, 19
High Courts21 Jul 1998Allowed
Dalbir Vs Jage Ram
Punjab And Haryana At Chandigarh · (1999) 1 DMC 588 : (1998) 4 RCR(Criminal) 176
Penal Code, 1860 (IPC) — Section 498A
High Courts21 Jul 1998Allowed
Bimla Rani Ahluwalia Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 38 : (1998) 4 RCR(Civil) 202
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 20
High Courts21 Jul 1998
R. B. Sewak Ram Maternity Hospital, Jalandhar City Vs Presiding Officer, Labour Court, Jalandhar and others
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 81
Industrial Disputes Act, 1947 — Section 10(1), 2, 25F
High Courts21 Jul 1998
Sat Pal Vs Sube Singh
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Civil) 229
High Courts21 Jul 1998
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 130
High Courts21 Jul 1998
Anand Parkash Vs Rama Devi
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 724 : (1998) 3 AICLR 227 : (1998) 3 RCR(Criminal) 580
High Courts21 Jul 1998
D.S.Bhullar Vs State through CBI
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 773
High Courts21 Jul 1998
Food Corporation of India, Class Iv Employees' Union (Regd.), Sangrur Vs Food Corporation of India, Chandigarh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 35
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 2(1)Industrial Disputes Act, 1947 — Section 10, 2
High Courts21 Jul 1998Dismissed
Dr. J.R.D. Ahuja (Died) and Others Vs Advisor to the Administrator, Union Territory and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 453 : (1998) 4 RCR(Civil) 138
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10, 8AChandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 19A, 9Constitution of India, 1950 — Article 14, 19(1), 21, 226